High Courts17 Apr 2026Allowed
Beena Rani & Ors Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 0693
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c)
COURT ARCHIVE
Delhi High Court judgments, 2026
7,279 judgments · page 207 of 364
High Courts17 Apr 2026Allowed
Narinder Kumar Nangia Vs State & Anr.
Delhi High Court · (2026) 04 DEL CK 0692
Code of Criminal Procedure, 1973- Section 102, 102(1), 102(3), 157(1), 482Indian Penal Code, 1860- Section 120B, 420, 467, 468, 471
High Courts16 Apr 2026
Ram Ratan Verma & Ors. Vs The Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 2340
Constitution of India-Article 12, 14FCI Staff Regulations, 1971-Regulation 81Food Corporation Rules and Regulations, 1965
High Courts16 Apr 2026
Balwinder Singh @ Balwinder Singh Mattu Vs Central Bureau Of Investigation & Anr.
Delhi High Court · (2026) 04 DEL CK 2342
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure-Section 482, 320Bharatiya Nyaya Sanhita, 2023-Section 61(2), 143, 318
High Courts16 Apr 2026
Mohd Alam Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 04 DEL CK 2377
Constitution of India-Article 226
High Courts16 Apr 2026
Samma Praveen Vs Chairman, Town Vending Committee & Ors.
Delhi High Court · (2026) 04 DEL CK 2378
Constitution of India-Article 226
High Courts16 Apr 2026
Anuj Kumar Srivastav Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 04 DEL CK 2382
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts16 Apr 2026
Arjun Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2026) 04 DEL CK 2384
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts16 Apr 2026
Vishal Gupta Vs Municipal Corporation Of Delhi Through Commissioner & Anr.
Delhi High Court · (2026) 04 DEL CK 2386
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014
High Courts16 Apr 2026
Braham Din Pandey & Ors. Vs The Sahu Cooperative Urban Tc Society Ltd & Anr.
Delhi High Court · (2026) 04 DEL CK 2387
High Courts16 Apr 2026
Smt. Rama Rani Hota Vs Sh. Prasanna Kumar Hota & Ors.
Delhi High Court · (2026) 04 DEL CK 2406
Prohibition of Benami Property Transactions Act, 1988-Section 49, 26(3), 54, 2(9)(A)(b)(iii)Benami Transactions (Prohibition) Amendment Act, 2016Indian Penal Code, 1860-Section 193, 494
High Courts16 Apr 2026
Mohd. Ayub Vs State N.C.T Delhi
Delhi High Court · 2025 INSC 529
Indian Penal Code, 1860-Section 302, 307Code of Criminal Procedure, 1973-Section 313, 161Indian Evidence Act, 1872-Section 114(g), 32
High Courts16 Apr 2026
Jagdish Vs Smt. Kamla
Delhi High Court · (2026) 04 DEL CK 2351
Limitation Act-Section 5Code of Civil Procedure, 1908-Section 96, Order VIII Rule 3Hindu Succession Act-Section 15(1)(a)
High Courts16 Apr 2026
National Insurance Company Ltd Vs Gayatri Devi
Delhi High Court · (2026) 04 DEL CK 2352
Code of Civil Procedure, 1908-Section 96, Order XLIIndian Penal Code-Section 379Cr.P.C.-Section 173
High Courts16 Apr 2026
Shri Mohinder Pal & Ors. Vs Govt. Of N.C.T. Of Delhi & Ors.
Delhi High Court · (2026) 04 DEL CK 2353
Constitution of India-Articles 226, 227, 14, 12, 14 and 16
High Courts16 Apr 2026
Ms Tekram Enterprises Vs Delhi Development Authority
Delhi High Court · 2000 INSC 39
Constitution of India-Article 14, 19(1)(g), 226
High Courts16 Apr 2026
Dharma Nand Vs Delhi Development Authority
Delhi High Court · (2026) 04 DEL CK 2355
Constitution of India-Article 226Indian Evidence Act, 1872-Section 114 illustration (f)Bharatiya Sakshya Adhiniyam, 2023-Section 119 illustration (f)
High Courts16 Apr 2026
Rajli Devi Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 2431
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c)
High Courts16 Apr 2026
Argha Chatterjee Vs State Bank Of India & Anr.
Delhi High Court · (2026) 04 DEL CK 2425
High Courts16 Apr 2026
Union Of India & Anr. Vs Dr. Sahadeva Singh
Delhi High Court · (2026) 04 DEL CK 2427
Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 14(2), 14(3), 14Central Civil Services (Conduct) Rules-Rule 3(1)(i), 3(1)(iii), 3State Emblem of India (Prohibition of Improper Use) Act, 2005-Section 3