High Courts17 Apr 2026Allowed
Ram Narayan & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2118
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
COURT ARCHIVE
Delhi High Court judgments, 2026
7,279 judgments · page 206 of 364
High Courts17 Apr 2026Allowed
Vivek Anand Gupta & Anr. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2313
Indian Penal Code-Sections 323, 354, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts17 Apr 2026Partly Allowed
National Insuance Co. Ltd. Vs Shehnaj Begum & Ors.
Delhi High Court · 2023 INSC 621
Motor Vehicles Act, 1988-Section 166, 166(1), 166(4), 163-A, 165, Chapter XII, 158(6), 149(2), 168, 168(2), 169IPC-Section 304-A, 279/304-AConstitution of India-Article 41
High Courts17 Apr 2026Dismissed
The Oriental Insurance Co Ltd Vs Sunita Singh & Ors.
Delhi High Court · 2023 INSC 621
IPC-Section 279/304-A, 304-AMotor Vehicles Act-Section 166, 163A, 163-Athe Act-Section 133, Chapter VIII, 110-A, 166, 163-A, 163A
High Courts17 Apr 2026Dismissed
Iffco Tokio General Insurance Co Ltd Vs Rekha Devi & Ors.
Delhi High Court · (2026) 04 DEL CK 2032
Motor Vehicle Act, 1988-Section 140Indian Penal Code, 1860-Sections 279/304A
High Courts17 Apr 2026Dismissed
Sandeep Singh Vs Jamia Hamdard (Hamdard University) & Ors.
Delhi High Court · (2026) 04 DEL CK 2033
Constitution of India-Article 14
High Courts17 Apr 2026Disposed Of
Ritu Singal Vs Bureau Of Immigration & Ors.
Delhi High Court · (2026) 04 DEL CK 1999
Constitution of India-Article 226, 21, 14 and 21Indian Penal Code, 1860-Sections 420, 467, and 120-BCompanies Act, 2013-Section 230, 447, 313 and 448
High Courts17 Apr 2026Dismissed
Amol Singh Vs Union Of India & Anr.
Delhi High Court · (2026) 04 DEL CK 2044
Constitution of India-Article 226BSF Act, 1968-Sections 31(b), 40, 22(e), 117(2)BSF Rules, 1969-Rule 142(2), 142
High Courts17 Apr 2026Allowed
Nippon Steel Corporation Vs The Controller Of Patents
Delhi High Court · (2026) 04 DEL CK 2048
Patents Act, 1970-Section 117A(2), 2(1)(j), 2(1)(ja), 3, 15
High Courts17 Apr 2026Dismissed
Sunita Sinha Vs M/S Leela Builders Pvt. Ltd. & Ors.
Delhi High Court · (2026) 04 DEL CK 2057
Code of Civil Procedure, 1908-Section 96, Order 12 Rule 6, 1st schedule, XXVI, Rule 1, XII Rule 6Income Tax Act, 1961-Section 269UC, 230-A, 238Indian Penal Code, 1860-Sections 420, 467, 468, 471, 120-B
High Courts17 Apr 2026Allowed
Narinder Kumar Nangia Vs The State & Anr.
Delhi High Court · (2026) 04 DEL CK 2066
Code of Criminal Procedure, 1973-Section 482, 102(1), 102(3), 102, 157(1)Indian Penal Code, 1860-Section(s) 420/467/468/471/120BMaintenance of Internal Security Act, 1971
High Courts17 Apr 2026Dismissed
Karamveer Rathi Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2067
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 376Bharatiya Nyaya Sanhita, 2023-Section 69, 351(3)
High Courts17 Apr 2026Disposed Of
Municipal Corporation Of Delhi & Anr. Vs Jagvir
Delhi High Court · (2026) 04 DEL CK 1961
Industrial Disputes Act, 1947-Section 33C(2), 11(3)(b), 33(C)2CPC-Order 16 Rule 10 and 12
High Courts17 Apr 2026Disposed Of
Mohd Ateeque & Ors Vs State Of Nct Delhi & Anr
Delhi High Court · (2026) 04 DEL CK 0736
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Bharatiya Nyaya Sanhita, 2023- Section 3(5), 85, 316(2), 351(2), 351(3)Indian Penal Code, 1860- Section 34, 406, 498A, 506
High Courts17 Apr 2026Disposed Of
Amarjit And Ors Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2026) 04 DEL CK 0735
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 323, 354
High Courts17 Apr 2026Disposed Of
Vivek Anand Gupta And Anr Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2026) 04 DEL CK 0734
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 323, 354
High Courts17 Apr 2026Dismissed
Master M Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0697
Code of Criminal Procedure, 1973- Section 161, 227, 228, 251Indian Penal Code, 1960- Section 109, 201, 279, 299, 304, 304A, 304II, 337Motor Vehicles Act, 1988- Section 3, 4, 181, 134, 187
High Courts17 Apr 2026Disposed Of
Mr Kamod Karwal & Anr.Vs Mr Jagdish Chander & Ors
Delhi High Court · (2026) 04 DEL CK 0696
Constitution of India, 1950- Article 227
High Courts17 Apr 2026Dismissed
Oriental Insurance Co Ltd Vs Sunita Singh & Ors
Delhi High Court · (2026) 04 DEL CK 0695
Code of Criminal Procedure, 1973- Section 154, 161Indian Penal Code, 1860- Section 279, 304AMotor Vehicle Act, 1988- Section 133, 140, 163A, 166
High Courts17 Apr 2026Dismissed
Iffco Tokio General Insurance Co Ltd Vs Rekha Devi & Ors
Delhi High Court · (2026) 04 DEL CK 0694
Indian Penal Code, 1860- Section 279, 304AMotor Vehicle Act, 1988- Section 140