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Delhi High Court judgments, 2026

7,247 judgments · page 204 of 363

High Courts17 Apr 2026

Jindal Ferrous Limited Vs A To Z Company

Delhi High Court · (2026) 04 DEL CK 2171

Arbitration and Conciliation Act, 1996-Section 7(1), 8, 11, 11(6), 11(6-A), 16, 37Micro, Small and Medium Enterprises Development Act, 2006-Section 18, 24Stamp Act, 1899
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High Courts17 Apr 2026Dismissed

Sunita Sinha Vs M/S Leela Builders Pvt. Ltd. & Ors.

Delhi High Court · (2026) 04 DEL CK 2057

Code of Civil Procedure, 1908-Section 96, Order 12 Rule 6, 1st schedule, XXVI, Rule 1, XII Rule 6Income Tax Act, 1961-Section 269UC, 230-A, 238Indian Penal Code, 1860-Sections 420, 467, 468, 471, 120-B
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High Courts17 Apr 2026Allowed

Narinder Kumar Nangia Vs The State & Anr.

Delhi High Court · (2026) 04 DEL CK 2066

Code of Criminal Procedure, 1973-Section 482, 102(1), 102(3), 102, 157(1)Indian Penal Code, 1860-Section(s) 420/467/468/471/120BMaintenance of Internal Security Act, 1971
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