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Delhi High Court judgments, 2026

7,247 judgments · page 196 of 363

High Courts22 Apr 2026Dismissed

Ashok Kumar Vs State Of Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0753

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 35(3)Bharatiya Nayaya Sanhita, 2023- Section 308, 318(4), 319, 340Indian Penal Code, 1860- Section 383, 384, 385, 386, 387, 388, 389, 416, 419, 420, 470, 471
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High Courts21 Apr 2026Allowed

Dinesh Kumar Vs State NCT Of Delhi

Delhi High Court · (2026) 04 DEL CK 2465

Prevention of Corruption Act, 1988-Section 27, 7, 13, 13(1)(d), 13(1)(d)(i) and (ii), 13(2), 20Code of Criminal Procedure, 1973-Section 374, 207, 313(1)(b), 248(1)Indian Penal Code, 1860-Section 120-B, 120B
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High Courts21 Apr 2026

Ram Murat Vs State (NCT of Delhi) & Anr.

Delhi High Court · (2026) 04 DEL CK 2450

Criminal Procedure Code, 1973-Section 374(2), 482, 313Indian Penal Code, 1860-Section 376, 376 (2)(f)(i)Protection of Children from Sexual Offences Act, 2012-Section 6, 21, 14(3)/14(4)/9(m)/10
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