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Delhi High Court judgments, 2026

7,246 judgments · page 195 of 363

High Courts22 Apr 2026Disposed Of

Vijay Priya Gautam & Anr. Vs State & Anr.

Delhi High Court · (2026) 04 DEL CK 0789

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Bharatiya Nayaya Sanhita, 2023- Section 3(5), 74, 75, 79, 126(2), 351(2)Indian Penal Code, 1860- Section 34, 341, 354, 354A, 506, 509
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High Courts22 Apr 2026Allowed

New Delhi Municipal Council Vs Bharat Hotels Ltd & Anr.

Delhi High Court · (2026) 04 DEL CK 0774

Constitution of India, 1950- Article 14, 226New Delhi Municipal Council Act, 1994- Section 2(27), 3, 141, 141(2), 141(4), 416, 416(b), 416(1)(a), 416(2)(a), 416(2)(b)Delhi Land Reforms Act, 1954- Section 136
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High Courts22 Apr 2026Allowed

Vivek Vs State (Govt Of Nct Of Delhi)

Delhi High Court · (2026) 04 DEL CK 0771

Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- SectionSection 363, 376Protection Of Children From Sexual Offences Act, 2012- Section 6
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High Courts22 Apr 2026Disposed Of

Babu Lal Koli Vs United India Insurance Co. Ltd

Delhi High Court · (2026) 04 DEL CK 0770

Code of Criminal Procedure, 1973- Section 156(3)General Insurance (Conduct, Discipline and Appeal) Rules, 1975- Rule 3(1), 4(1), 4(5), 4(9), 21(3), 23, 25, 25(2), 25(3), 25(6), 31, 42, 44, 47
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High Courts22 Apr 2026Disposed Of

B L Koli Vs United India Insurance Company Ltd & Ors.

Delhi High Court · (2026) 04 DEL CK 0769

Code of Criminal Procedure, 1973- Section 156(3)General Insurance (Conduct, Discipline and Appeal) Rules, 1975- Rule 3(1), 4(1), 4(5), 4(9), 21(3), 23, 25, 25(2), 25(3), 25(6), 31, 42, 44, 47
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