High Courts13 May 2026Disposed Of
Sanjeev Mehndiratta Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1794
COURT ARCHIVE
Delhi High Court judgments, 2026
7,245 judgments · page 154 of 363
High Courts13 May 2026Disposed Of
Anuj Garg Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1795
Constitution of India-Article 14, 21SARFAESI ActIPC
High Courts13 May 2026Disposed Of
Steel Authority Of India Ltd. Vs Sh. R.K. Mishra
Delhi High Court · (2026) 05 DEL CK 1796
Right to Information Act, 2005-Section 2(h), 2(h)(d)(i), 8(1)(d), 8(1)(e), 11
High Courts13 May 2026Dismissed
Navya Industries Vs NTPC Limited
Delhi High Court · (2026) 05 DEL CK 1850
Constitution of India-Article 226
High Courts13 May 2026Dismissed
Yogesh Kumar Sharma Vs Canara Bank (Erstwhile Syndicate Bank)
Delhi High Court · (2026) 05 DEL CK 1895
Commercial Courts Act, 2015-Section 13Code of Civil Procedure 1908-Section 96, Order I Rule 10, 47, 21, 1 Rule 10Banker’s Books of the Evidence Act
High Courts13 May 2026Dismissed
Oyo Hotels And Homes Pvt. Ltd. Vs Shri Amit Samanta
Delhi High Court · (2026) 05 DEL CK 1896
Arbitration and Conciliation Act, 1996-Section 8, 8(i)Arbitration and Conciliation Act, 1966-Section 8
High Courts13 May 2026Disposed Of
K Vinod Kumar Vs Shri Govind Mohan, Secretary & Ors.
Delhi High Court · (2026) 05 DEL CK 1720
High Courts13 May 2026Disposed Of
Shri Ashish Kapoor Vs N Saravana Kumar
Delhi High Court · (2026) 05 DEL CK 1721
High Courts13 May 2026Disposed Of
Vijay Sehgal Vs Municipal Corporation Of Delhi Through Mr Sanjeev Kumar Assit Engineer Bldg
Delhi High Court · (2026) 05 DEL CK 1722
High Courts13 May 2026Disposed Of
Rajeev Kumar Chauhan Vs Rajesh Kumar Singh & Anr.
Delhi High Court · (2026) 05 DEL CK 1723
High Courts13 May 2026Disposed Of
Kameshwar Kumar Rai & Ors. Vs Parag Karunakar Singh & Anr.
Delhi High Court · (2026) 05 DEL CK 1724
High Courts13 May 2026Disposed Of
Ashok Kumar Vs Ms Nandini Paliwal & Ors.
Delhi High Court · (2026) 05 DEL CK 1725
Contempt of Courts Act, 1971
High Courts13 May 2026Disposed Of
Sulekh Malik Vs Aqil Ahmed & Anr.
Delhi High Court · (2026) 05 DEL CK 1726
CPC-Order 1 Rule 10(2), Section 151
High Courts13 May 2026Dismissed
Shakotla Mishra Vs State Govt Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0644
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 438Code of Criminal Procedure, 1973- Section 164, 313, 397Indian Penal Code, 1860- Section 354A(1)(i), 509
High Courts13 May 2026Allowed
Surender Vs State
Delhi High Court · (2026) 05 DEL CK 0642
Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- Section 34, 120B, 302, 363, 366, 368, 376, 397, 450Evidence Act, 1872- Section 24, 26, 27
High Courts13 May 2026Allowed
Heera Lal Vs State (Nct Of Delhi)
Delhi High Court · (2026) 05 DEL CK 0641
Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- Section 34, 120B, 302, 363, 366, 368, 376, 397, 450Evidence Act, 1872- Section 24, 26, 27
High Courts13 May 2026Disposed Of
Naresh Singh Vs State Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0640
Indian Penal Code, 1860- Section 34, 120B, 380, 419, 420, 468, 471Juvenile Justice (Care and Protection of Children) Act, 2015- Section 24
High Courts13 May 2026Allowed
Kiran Devi Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 0639
Railway Claims Tribunal Act, 1987- Section 23
High Courts13 May 2026Allowed
Vikash Kumar Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 0638
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c), 124A
High Courts13 May 2026Allowed
Sh. Aftab Vs State (Gnct Of Delhi)
Delhi High Court · (2026) 05 DEL CK 0637
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 61(2), 318(4), 319, 340