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Delhi High Court judgments, 2026

7,207 judgments · page 129 of 361

High Courts25 May 2026

Dinesh Kumar Sheoran & Ors. Vs Mohini

Delhi High Court · (2026) 05 DEL CK 2273

Constitution of India-Article 226Protection of Women from Domestic Violence Act, 2005-Sections 25(2), 28Indian Penal Code, 1860-Sections 498A, 406, 34, 498
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High Courts25 May 2026

State (Govt Of NCT Of Delhi) Vs Sagar @ Ravinder

Delhi High Court · (2026) 05 DEL CK 2549

Code of Criminal Procedure, 1973-Section 378, 207, 313(1)(b), 232, 235(1), 379, 386(1)Indian Penal Code, 1860-Section 341, 354A, 503, 506, 509Protection of Children from Sexual Offences, 2012-Section 7, 8, 11, 12
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High Courts25 May 2026Allowed

Naveen Vs The State Of NCT Of Delhi

Delhi High Court · (2026) 05 DEL CK 2553

Code of Criminal Procedure, 1973-Section 374, 482, 207, 313(1)(b), 232, 235(1)Indian Penal Code, 1860-Section 376, 363, 366, 366AProtection of Children from Sexual Offences, 2012-Section 4
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High Courts25 May 2026

State Vs Bhagat Singh

Delhi High Court · (2026) 05 DEL CK 2557

Code of Criminal Procedure, 1973-Section 378(1), 207, 251, 313(1)(b), 255(1)Indian Penal Code, 1860-Sections 279, 337, 304A, 299, 300
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