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Delhi High Court judgments, 2026

7,207 judgments · page 130 of 361

High Courts25 May 2026Partly Allowed

Raj Kumar @ Pradeep Vs State

Delhi High Court · (2026) 05 DEL CK 0737

Code of Criminal Procedure, 1973- Section 207, 209, 222, 222(1), 222(2), 232, 313(1)(b), 374(2)Indian Penal Code, 1860- Section 34, 307, 320, 324, 326
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High Courts25 May 2026Allowed

Manjit Singh Vs State Of Delhi

Delhi High Court · (2026) 05 DEL CK 0736

Code of Criminal Procedure, 1973- Section 207, 248(1), 313(1)(b), 374Prevention of Corruption Act, 1988- Section 7, 13, 13(1)(d), 13(2)
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High Courts23 May 2026

Ms. Yasmeen Vs Mohd Anis

Delhi High Court · (2026) 05 DEL CK 2366

Code of Civil Procedure, 1908-Section 96, Order XLIIPC-Sections 193, 196, 211Indian Evidence Act, 1872-Section 116
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High Courts23 May 2026

Vijay Kumar Diwakar Vs South Delhi Municipal Corporation & Ors.

Delhi High Court · (2026) 05 DEL CK 2371

National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Act, 2011-Section 3(2)(ii)National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Regulations, 2019-Regulation 7National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) (Amendment) Regulations, 2026
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