High Courts26 May 2026
M/S Mamcom Vs Subhash Projects & Marketing Ltd
Delhi High Court · (2026) 05 DEL CK 2415
Arbitration and Conciliation Act, 1996-Section 37, 34
COURT ARCHIVE
Delhi High Court judgments, 2026
7,207 judgments · page 127 of 361
High Courts26 May 2026
Ajit Kumar Vs M/s Monk Trading Pvt. Ltd. & Ors.
Delhi High Court · (2026) 05 DEL CK 2418
CPC-Section 104, Order XLIII Rule 1(d), IX Rule 13, XXII Rule 4
High Courts26 May 2026
M/S Swan Agencies Vs Sh. Mohan
Delhi High Court · (2026) 05 DEL CK 2421
Industrial Disputes Act, 1947-Section 11Constitution of India-Article 226
High Courts26 May 2026
Atlanta Infra Assets Limited Vs National Highway Authority Of India
Delhi High Court · (2026) 05 DEL CK 2543
Arbitration and Conciliation Act, 1996-Section 33, 34, 34(2), 34(2-A), 31(7)(b)National Highways Authority of India Act, 1988-Section 3Indian Contract Act, 1872-Section 74
High Courts26 May 2026
Union Of India & Anr. Vs Anil Kumar Tanwar
Delhi High Court · (2026) 05 DEL CK 2434
Central Civil Services (Classification, Control and Appeal) Rules-Rule 10, 10(2)(a), 10(6), 10(7)
High Courts26 May 2026
K K Bansal Vs Koninklijke Philips Electronics NV
Delhi High Court · (2026) 05 DEL CK 2524
Code of Civil Procedure, 1908-Section 114, Order XLVII, 151, 152, 20 Rule 1, 20 Rule 3, XLICriminal Procedure Code, 1973-Section 482
High Courts26 May 2026
Comptroller And Auditor General Of India & Ors. Vs Smt Ossi Chauhan
Delhi High Court · (2026) 05 DEL CK 2530
High Courts26 May 2026Dismissed
Madhya Bharat Power Corporation Limited Vs Voith Hydro Private Limited
Delhi High Court · (2026) 05 DEL CK 2478
Arbitration and Conciliation Act, 1996-Section 34, 31A, 34(2-A)Indian Contract Act, 1872-Sections 55, 73
High Courts26 May 2026
Air Force Naval Housing Board Vs M/s N G Constructions
Delhi High Court · 2026 INSC 6
Arbitration and Conciliation Act, 1996-Section 4, 12, 12(5), 14, 15, 18, 34, 34(2)(b), 36, Seventh Schedule
High Courts26 May 2026
Chander Bhan Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2585
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts26 May 2026
Rajpal Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2588
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts26 May 2026
Management Committee of NPSC CGHS Ltd Vs Registrar of Cooperative Societies & Ors.
Delhi High Court · (2026) 05 DEL CK 2589
Delhi Co-operative Societies Act, 2003-Section 36(2), 60/61, 61/62, 33Delhi Cooperative Societies Rules, 2007-Rule 46(3), 46(4)
High Courts26 May 2026
Jitendra Singh Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2026) 05 DEL CK 2591
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts26 May 2026
AKM Enterprises Private Limited Vs Vesta Holding Private Limited & Anr.
Delhi High Court · (2026) 05 DEL CK 2086
Evidence Act-Proviso (6) to Section 92, Illustration (f) to Section 92, Section 94, 95Indian Contract Act, 1872-Section 37, 51, 52, 54
High Courts26 May 2026
Azab Singh Vs Shree Shyam Estate Developers
Delhi High Court · (2026) 05 DEL CK 2161
Constitution of India-Article 227
High Courts26 May 2026
Azab Singh Vs Shree Shyam Estate Developers
Delhi High Court · (2026) 05 DEL CK 2088
Constitution of India-Article 227
High Courts26 May 2026
Arun Kumar Vs Sir Sobha Singh And Sons P Ltd
Delhi High Court · (2026) 05 DEL CK 2162
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XLI Rule 27, 41 Rule 27
High Courts26 May 2026
Arun Kumar Vs Sir Sobha Singh And Sons P Ltd
Delhi High Court · (2026) 05 DEL CK 2089
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XLI Rule 27
High Courts26 May 2026
Arun Kumar Gupta Vs Sir Sobba Singh And Sons (P) Ltd.
Delhi High Court · (2026) 05 DEL CK 2128
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XLI Rule 27
High Courts26 May 2026
Sanjay Kumar Singh Vs The Principal Secretary To LG & Ors
Delhi High Court · (2026) 05 DEL CK 2140
Delhi Electricity Regulatory Commission (Management & Development of Human Resources) Regulations, 2001-Regulation 5, 5(a), 10, 11, 12Constitution of India-Article 14