High Courts26 May 2026Partly Allowed

Ishwar & Anr. Vs State

Delhi High Court · 2025 INSC 499

Indian Penal Code, 1860-Section 302, 201, 212, 120A, 120-B, 186, 353, 332, 34Arms Act, 1959-Section 25, 27, 54, 59Code of Criminal Procedure, 1973-Section 313