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Delhi High Court judgments, 2026

7,178 judgments · page 124 of 359

High Courts29 May 2026Disposed Of

Laksh Vir Singh Yadav Vs Union Of India & Ors.

Delhi High Court · (2026) 05 DEL CK 1690

Constitution of India-Article 12, 14, 19(1)(a), 19(1)(b), 19(1)(c), 19(1)(d), 19(1)(e), 19(1)(g), 19(2), 20(3), 21, 25, 28, 29, 32, 226, 227Indian Penal Code, 1860-Section 34, 72, 228A, 306, 323, 328, 342, 354, 376, 384, 420, 498A, 499, 506, 509, 511Negotiable Instruments Act, 1881-Section 138
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High Courts29 May 2026Dismissed

Sunil Kumar Vs Rajesh Kumar

Delhi High Court · (2026) 05 DEL CK 0753

Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151, Order 16 Rule 1
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High Courts29 May 2026Disposed Of

Pratibha Verma Vs Abhishek Kumar

Delhi High Court · (2026) 05 DEL CK 0751

Code of Civil Procedure, 1908- Order 9 Rule 13, Order 43 Rule 1(d)Family Courts Act, 1984- Section 19Hindu Marriage Act, 1955- Section 13(1)(i), 13(1)(ia)
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High Courts29 May 2026Allowed

Subodh Jain Vs Subhash Chand Jain & Ors

Delhi High Court · (2026) 05 DEL CK 0750

Code of Civil Procedure, 1908- Section 96, Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 7 Rule 14Delhi High Court Act, 1966- Section 10
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