High Courts12 Nov 2025Allowed

State Vs Inderpal

Delhi High Court · (2025) 11 DEL CK 1874

Code of Criminal Procedure, 1973- Section 164, 313Indian Penal Code, 1860- Section 376, 376(2)(f)Prevention of Children from Sexual Offences Act, 2012- Section 29
High Courts12 Nov 2025Allowed

Ex. Const(Gd) Sarjeet Singh Vs U.O.I & Ors

Delhi High Court · (2025) 11 DEL CK 1872

Constitution of India, 1950- Article 226, 227Central Reserve Police Force Act, 1949- Section 11(1)Central Reserve Police Force Rules, 1955- Rule 27, 27A
High Courts11 Nov 2025

Rajveer Vs Union Of India & Ors.

Delhi High Court · 2025 INSC 943

Constitution of India-Articles 14, 20(2), 226, 310, 311Coast Guard Act-Sections 11, 11(b), 42, 57, 57(a) to (d), 57(e) to (k), 57(g), 58, 68 and Chapter VIICoast Guard (General) Rules, 1986-Rules 21, 23, 23(2), 36 to 42, 39, 39(3), 39(4), 39(6), 41, 42 and Chapter VII