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Delhi High Court judgments, 2025

8,232 judgments · page 92 of 412

High Courts11 Nov 2025Dismissed

Smt Minni Vs The State & Ors.

Delhi High Court · (2025) 11 DEL CK 2807

Constitution of India-Article 12, 226, 227Code of Criminal Procedure, 1973-Section 107, 150, 156(3), 200, 202, 311, 340, 397(3), 482Indian Penal Code, 1860-Section 341, 354, 499, 503, 506
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High Courts11 Nov 2025Disposed Of

Bhupesh Arora Vs Directorate Of Enforcement

Delhi High Court · (2025) 11 DEL CK 2810

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Code of Criminal Procedure, 1973-Section 439, 482, 70Prevention of Money Laundering Act, 2002-Section 3, 4, 19, 50, 45, 65
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High Courts11 Nov 2025Dismissed

Dinesh Dandona Vs State & Anr.

Delhi High Court · (2025) 11 DEL CK 2815

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 528, 156(3), 200, 41A, 91Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
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High Courts11 Nov 2025Disposed Of

Hemant Gupta Vs Ishwar Chand

Delhi High Court · (2025) 11 DEL CK 2870

Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25B(4), 25B(5), 25B(8), 14(7)Delhi Municipal Corporation Act, 1957-Section 507
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High Courts11 Nov 2025Partly Allowed

Imran Khan Vs State (Nct Of Delhi)

Delhi High Court · (2025) 11 DEL CK 1894

Code of Criminal Procedure, 1973- Section 313, 428Indian Penal Code, 1860- Section34, 379, 392, 394, 397, 411Arms Act, 1959- Section 27
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High Courts11 Nov 2025Dismissed

Smt Minni Vs Govt Of Nct Delhi & Ors

Delhi High Court · (2025) 11 DEL CK 1892

Constitution of India, 1950- Article 12, 226, 227Code of Criminal Procedure, 1973- Section 107, 150, 156(3), 200, 202, 311, 340, 397(3), 482Indian Penal Code, 1860- Section 341, 354, 499, 503, 506
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