Civil Procedure Code, 1908-Section 104, Order XLIII Rule 1, IX Rule 13, 151, IX Rule 9Limitation Act, 1963-Section 5Criminal Procedure Code, 1973-Section 156(3)

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High Courts11 Nov 2025Dismissed

Sunlight Project Pvt Ltd Vs Delhi Development Authority

Delhi High Court · 2019 INSC 325

Arbitration and Conciliation Act, 1996-Section 34, 34(2), 34(2A), 34(2)(b)(ii)Companies Act, 1956Delhi Development Act, 1957

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High Courts11 Nov 2025Dismissed

Union Of India & Ors. Vs 649274 Ex Hfo Satish Chandra Mishra

Delhi High Court · (2025) 11 DEL CK 2541

Constitution of India-Article 226

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High Courts11 Nov 2025Dismissed

Union Of India & Ors. Vs Ex Hav Ramjas

Delhi High Court · (2025) 11 DEL CK 2736

Constitution of India-Article 226

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High Courts11 Nov 2025Dismissed

Union Of India & Ors. Vs Col Surender Mohan Retd

Delhi High Court · (2025) 11 DEL CK 2737

Constitution of India-Article 226

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High Courts11 Nov 2025Dismissed

Union Of India & Ors Vs HFO Gajendra Nath Tiwari Retd

Delhi High Court · (2025) 11 DEL CK 2738

Constitution of India-Article 226

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High Courts11 Nov 2025Dismissed

Parsvnath Developers Ltd. Vs Delhi Metro Rail Corporation Limited & Anr.

Delhi High Court · (2025) 11 DEL CK 2740

Arbitration and Conciliation Act, 1996-Section 34, 31 (8)Companies Act, 1956Delhi Municipal Corporation Act, 1957-Section 336

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High Courts11 Nov 2025Disposed Of

Rabindra Kumar Vs Union Of India & Ors.

Delhi High Court · (2025) 11 DEL CK 2742

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High Courts11 Nov 2025Disposed Of

Deepak, ASI/EXE Vs The Director General, CISF & Ors.

Delhi High Court · (2025) 11 DEL CK 2746

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High Courts11 Nov 2025Partly Allowed

Abhay Garg Vs M/s Surya Maintenance Agency Pvt. Ltd.

Delhi High Court · (2025) 11 DEL CK 2748

Arbitration and Conciliation Act, 1996-Section 34, 12(5), 16, 14(1), 36, 4, 34(2)(b)

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High Courts11 Nov 2025Disposed Of

M/s. Paramount Bearing And Industrial Products & Ors. Vs AB SKF & Ors.

Delhi High Court · (2025) 11 DEL CK 2753

CPC-Order XXXVIII Rule 5

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High Courts11 Nov 2025Allowed

Baby Yaana Vs Union Of India & Ors.

Delhi High Court · (2025) 11 DEL CK 2755

Constitution of India-Articles 226, 227Right of Children to Free and Compulsory Education Act, 2009

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High Courts11 Nov 2025Dismissed

State (NCT of Delhi) Vs Name Singh @ Mohit Kumar

Delhi High Court · (2025) 11 DEL CK 2768

PC ActIPC-Sections 408, 419, 471, 411CrPC-Section 313, 378

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High Courts11 Nov 2025Partly Allowed

Imran Khan Vs State (NCT Of Delhi)

Delhi High Court · (2025) 11 DEL CK 2776

IPC-Section 392, 34, 394, 397, 411, 379Arms Act-Section 27CrPC-Section 428, 313

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High Courts11 Nov 2025Partly Allowed

Sunil Raj Vs State

Delhi High Court · (2025) 11 DEL CK 2780

Arms Act-Section 25IPC-Sections 302, 307, 34Cr.P.C.-Section 428, 313

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High Courts11 Nov 2025Disposed Of

Union Of India Through The General Manager & Ors. Vs Sh Aziz Mohd Khan Abbasi

Delhi High Court · (2025) 11 DEL CK 2787

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High Courts11 Nov 2025Dismissed

Union Of India & Ors. Vs Ganga Ram

Delhi High Court · (2025) 11 DEL CK 2789

Indian Railways Vigilance Manual, 2006-Rule 807(2)Railway Servants (Discipline & Appeal) Rules, 1968-Rule 9, Sub-Rules (6) to (25) of Rule 9, Sub-Rule (2) of Rule 11

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