COURT ARCHIVE

Delhi High Court judgments, 2025

8,233 judgments · page 88 of 412

High Courts12 Nov 2025Allowed

Ex. Const(GD) Sarjeet Singh Vs U.O.I & Ors

Delhi High Court · (2025) 11 DEL CK 2726

Constitution of India-Article 226, 227Central Reserve Police Force Act, 1949-Section 11, 11(1)Central Reserve Police Force Rules, 1955-Rule 27(A)

High Courts12 Nov 2025Disposed Of

Hitesh Rajpal Vs Municipal Corporation Of Delhi & Anr.

Delhi High Court · (2025) 11 DEL CK 2732

High Courts12 Nov 2025Allowed

M/s Unifire Systems Vs M/s Innovative Textiles Pvt Ltd & Ors

Delhi High Court · (2025) 11 DEL CK 2553

Civil Procedure Code, 1908-Order XLIII Rule 1, Section 151, 7 Rule 11, 37 Rule 3(5), 20(b)Companies Act 1956

High Courts12 Nov 2025Dismissed

Prakash Oil Corporation & Anr. Vs Delhi Development Authority & Anr.

Delhi High Court · (2025) 11 DEL CK 2739

Constitution of India-Article 226Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981-Rule 2(l), 6, 6(i), 6(v)

High Courts12 Nov 2025Dismissed

Union Of India & Ors. Vs Ex Lem P Sanjiv Kumar Singh

Delhi High Court · (2025) 11 DEL CK 2741

Constitution of India-Article 226

High Courts12 Nov 2025Dismissed

Union Of India & Ors. Vs Sgt Abhishek Kumar (Retd.)

Delhi High Court · (2025) 11 DEL CK 2747

Constitution of India-Article 226

High Courts12 Nov 2025

Zahid Mahmood Vs Union Of India & Ors

Delhi High Court · (2025) 11 DEL CK 2752

High Courts12 Nov 2025Dismissed

K. Vivek Kumar Vs Union Of India & Anr.

Delhi High Court · (2025) 11 DEL CK 2754

High Courts12 Nov 2025Dismissed

CSIR-National Physical Research Laboratory Vs Sh. Krishan Pal & Ors.

Delhi High Court · (2025) 11 DEL CK 2771

CCS (Pension) Rules, 1972

High Courts12 Nov 2025Allowed

Mahinder Soni Vs Government Of NCT Of Delhi

Delhi High Court · (2025) 11 DEL CK 2775

IPC-Section 376, 420, 376(2)(n), 506Cr.P.C.-Section 428, 164, 313

High Courts12 Nov 2025Partly Allowed

Sarvar Vs The State Govt Of NCT Of Delhi

Delhi High Court · (2025) 11 DEL CK 2781

Cr.P.C.-Section 374(2), 428, 313IPC-Sections 354, 354D, 506, 509

High Courts12 Nov 2025Disposed Of

Mohsin Ahmad & Anr. Vs State (Govt Of Nct Of Delhi)

Delhi High Court · (2025) 11 DEL CK 2784

Indian Penal Code-Sections 34, 308, 397, 451, 452Code of Criminal Procedure, 1973-Sections 313, 428Probation of Offenders Act, 1958-Section 4

High Courts12 Nov 2025Partly Allowed

Parmod @ Bihari Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 11 DEL CK 2785

IPC-Section 379, 392, 394, 34, 397, 411

High Courts12 Nov 2025Dismissed

Staff Selection Commission & Anr. Vs Maneesh Kumar

Delhi High Court · (2025) 11 DEL CK 2794

High Courts12 Nov 2025Allowed

Delhi Development Authority Vs Deepak Jain

Delhi High Court · (2025) 11 DEL CK 2795

DDA Conduct, Disciplinary and Appeal Regulations, 1999-Regulation 4, Sub-rule 1(I) & 1(III)

High Courts12 Nov 2025Dismissed

Kuldeep Kumar Vs Narcotic Control Bureau

Delhi High Court · (2025) 11 DEL CK 2808

Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 483Code of Criminal Procedure (CrPC), 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22, 29, 42, 50, 52A, 37, 19, 24, 27A

High Courts12 Nov 2025Disposed Of

Super Skin Craft Private Limited Through Its Director Vs Government Of NCT Of Delhi Through The GST Officer & Anr.

Delhi High Court · (2025) 11 DEL CK 2809

Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

High Courts12 Nov 2025Disposed Of

H.G. International Vs The Commissioner Of Trade And Taxes, Delhi

Delhi High Court · (2025) 11 DEL CK 2849

Delhi Value Added Tax Act, 2004-Section 9(2)(g), 32, 33, 34, 58, 58(1), 58(4), 60, 66, 68, 68(2), 68(3), 74(9), 80, 81, Chapter XDVAT Rules-Rule 65, 65(1), 65(2), 65(3), 65(3)(b), Section 65Central Sales Act

High Courts12 Nov 2025Disposed Of

Bharat Sanchar Nigam Limited Vs Commissioner Of Customs, ICD PPG And Other ICDS

Delhi High Court · (2025) 11 DEL CK 2820

Customs Act, 1962-Section 130, 28(4), 28(5), 28(6), 114A, 28AA, 111(m), 112(a), 129(A)(3)Customs Tariff Act, 1975-CTH 8517 70 90, Chapter Heading 8517 62 90

High Courts12 Nov 2025Disposed Of

Mam Raj Hari Ram Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 11 DEL CK 2823

Central Goods and Services Tax Act, 2017-Section 73, 168ASGST Act (Telangana GST Act)-Section 73