High Courts12 Nov 2025
Dishaa Groverr Vs Union Bank Of India
Delhi High Court · (2025) 11 DEL CK 2603
Constitution of India-Article 226Security Interest (Enforcement) Rules, 2002-Rule 9(1)
COURT ARCHIVE
Delhi High Court judgments, 2025
8,233 judgments · page 87 of 412
High Courts12 Nov 2025Disposed Of
Smt. V.Prabha Through Lrs & Ors. Vs The State & Ors.
Delhi High Court · 2023 INSC 948
Indian Succession Act, 1925-Section 276, 232, 63Civil Procedure Code, 1908-Order VI Rule 17, Section 151Oudh Estates Act, 1869-Section 13A(3), 13(a)
High Courts12 Nov 2025Disposed Of
Shri Jagdish Seth Vs Shri Charanjit Lal Kapoor (Since Deceased) Through Lrs & Ors.
Delhi High Court · (2025) 11 DEL CK 2623
Constitution of India-Article 227
High Courts12 Nov 2025Disposed Of
S Kulwant Singh Vs Rajni Sangwan
Delhi High Court · (2025) 11 DEL CK 2625
High Courts12 Nov 2025Dismissed
Shri Tarkeshwar Yadav Vs Shri Baldev Singh Through His Lrs & Ors.
Delhi High Court · (2025) 11 DEL CK 2626
CPC-Section 114, Order XVIII Rule 17
High Courts12 Nov 2025Disposed Of
Vikramjit Chopra & Anr. Vs Ravi Chopra
Delhi High Court · (2025) 11 DEL CK 2629
CPC-Order XXXII
High Courts12 Nov 2025
Rahul Tyagi Vs Kamlesh & Ors.
Delhi High Court · (2025) 11 DEL CK 2630
Indian Evidence Act-Section 45Constitution of India-Article 227
High Courts12 Nov 2025Dismissed
JNTL Consumer Health India Pvt Ltd Vs Union Of India & Anr.
Delhi High Court · (2025) 11 DEL CK 2661
Food Safety and Standards Act, 2006-Section 32Drugs and Cosmetic Rule 1945Trade Mark Act, 1999-Section 17
High Courts12 Nov 2025Allowed
Rohit Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2662
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 354, 34Code of Criminal Procedure, 1973-Section 482
High Courts12 Nov 2025Partly Allowed
Anupreet Kaur Gulati Vs Gurpreet Singh Gulati
Delhi High Court · (2025) 11 DEL CK 2676
Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Section 151Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib)
High Courts12 Nov 2025Partly Allowed
B.C. Hasaram & Sons Vs Smt. Nirmala Agarwal Proprietor Of M/s Karmayogi Sharbhang Muni
Delhi High Court · (2025) 11 DEL CK 2686
Commercial Courts Act, 2015-Section 13 (1A)Code of Civil Procedure, 1908-Section 96, Order XLI Rule 31Trade Marks Act, 1999-Section 2 (1) (zg), 11, 134(2), 135
High Courts12 Nov 2025Disposed Of
Sh. Navneet Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2702
High Courts12 Nov 2025Disposed Of
Firoj Khan Vs Addl. Commissioner Of Custom
Delhi High Court · (2025) 11 DEL CK 2712
Customs Act, 1962-Section 111(d), 111(j), 111(m), 112(a), 112(b), 125(3)Baggage Rules, 2016
High Courts12 Nov 2025Disposed Of
Mohammad Noman Rana Vs The Commissioner Of Custom & Ors.
Delhi High Court · (2025) 11 DEL CK 2715
Customs Act, 1962-Section 110, 110(1), 110(2), first proviso to Sub-section (2) of Section 110, second proviso to Section 110(2), 110A, 124, clause (a) of Section 124
High Courts12 Nov 2025Disposed Of
Intzar Ahmad Vs The Commissioner Of Custom & Ors.
Delhi High Court · (2025) 11 DEL CK 2716
Customs Act, 1962-Section 110(1), 110(2), 110A, 124
High Courts12 Nov 2025Allowed
State Vs Inderpal
Delhi High Court · (2025) 11 DEL CK 2717
Indian Penal Code, 1860-Section 376, 376(2)(f)Cr.P.C.-Section 164, 313Prevention of Children from Sexual Offences Act, 2012-Section 29
High Courts12 Nov 2025Disposed Of
Ram Avtar Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2025) 11 DEL CK 2718
Code of Criminal Procedure, 1973-Section 374, 161Indian Penal Code, 1860-Section 302/34, 302, 300, 304 Part-II
High Courts12 Nov 2025Allowed
Smt. Rajesh Rathi Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 11 DEL CK 2720
Central Civil Services (Leave) Rules, 1972 (FRSR Part III)-Rule 43-C, sub-rule (1) of Rule 43-C, sub-rule (3) of Rule 43-C, sub-rule (4) of Rule 43-C, sub-rule (1) of Rule 30, sub-rule (1) of Rule 31Constitution of India-Article 21
High Courts12 Nov 2025Disposed Of
Sakshi Goyal Proprietor Of Mis Parshavnath Industries Vs Principal Commissioner Central Gst, Delhi Anr.
Delhi High Court · (2025) 11 DEL CK 2721
Constitution of India-Articles 226, 227
High Courts12 Nov 2025Dismissed
Arvind Vs Union Of India & Anr.
Delhi High Court · (2025) 11 DEL CK 2725