High Courts30 Jan 2025Dismissed
Vinay Kumar Vs Upadhyay Life Insurance Corporation Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1794
COURT ARCHIVE
Delhi High Court judgments, 2025
10,549 judgments · page 513 of 528
High Courts30 Jan 2025Dismissed
Sumit Kumar Singh & Anr Vs University Of Delhi
Delhi High Court · (2025) 01 DEL CK 1793
Constitution of India, 1950 - Article 226
High Courts30 Jan 2025Dismissed
Simmi Walia Vs Rakesh Arora
Delhi High Court · (2025) 01 DEL CK 1792
Code of Civil Procedure, 1908 - Order 10 Rule 1, Order 12 Rule 1, Order 12 Rule 6
High Courts30 Jan 2025Disposed Of
Charan Singh @ Babli Vs State Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1791
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 302, 307, 325
High Courts30 Jan 2025Disposed Of
Vicky @ Vicky Tiwari Vs State Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1790
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 302, 307, 323
High Courts30 Jan 2025Disposed Of
ST Giri School Through Shri Sudhir Giri Authorised Representative Vs Mr.Dharmendra & Ors
Delhi High Court · (2025) 01 DEL CK 1816
High Courts30 Jan 2025Disposed Of
Mahesh Kumar Vs Vijay Kumar Dev & Ors
Delhi High Court · (2025) 01 DEL CK 1815
High Courts30 Jan 2025Disposed Of
Capsave Finance Limited Vs Union Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1814
Reserve Bank of India Act, 1934 - Section 45IE(2)
High Courts30 Jan 2025Disposed Of
Nisha Gupta & Anr Vs LIC Housing Finance Ltd & Anr
Delhi High Court · (2025) 01 DEL CK 1813
High Courts30 Jan 2025Allowed
Rajbir Singh Sihmar And Ors Vs Union Of India And Ors
Delhi High Court · (2025) 01 DEL CK 1803
High Courts30 Jan 2025Disposed Of
Sandeep Singh Vs Union Of India And Ors
Delhi High Court · (2025) 01 DEL CK 1802
High Courts30 Jan 2025Disposed Of
Saregama India Limited Vs Vels Film International Limited & Ors
Delhi High Court · (2025) 01 DEL CK 1801
Copyright Act, 1957 - Section 2(d), 2(f), 13, 13(1), 13(4), 14, 14(1)(a), 14(1)(a)(vi), 14(1)(v), 17, 17(b)
High Courts30 Jan 2025Allowed
Sarika Kansal Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2025) 01 DEL CK 1780
Income Tax Act, 1961 - Section 143(1), 143(2), 144B, 147, 148, 148A(b), 148A(d)
High Courts29 Jan 2025
M/s. Mak Control And Systems Pvt. Ltd. Vs Union Of India & Ors
Delhi High Court · (2025) 01 DEL CK 2046
Constitution of India-Article 226
High Courts29 Jan 2025
M Joseph Louis Aloysius Vs The Institute Of Chartered Accountants Of India & Ors.
Delhi High Court · (2025) 01 DEL CK 2081
Chartered Accountants Act, 1949-Section 21A, Clause (2) of Part IV of the First ScheduleNegotiable Instruments Act, 1881-Section 138
High Courts29 Jan 2025
Shri Ram Singh Vs Sh Anish Dayal Singh & Ors.
Delhi High Court · (2025) 01 DEL CK 2084
High Courts29 Jan 2025
Bhagwat Prasad Sharma & Anr. Vs Satish Kumar & Anr.
Delhi High Court · (2025) 01 DEL CK 2087
High Courts29 Jan 2025
Shriram General Insurance Co Ltd Vs Shabir & Ors
Delhi High Court · (2025) 01 DEL CK 1959
Motor Vehicles Act, 1988-Section 168, 173
High Courts29 Jan 2025
Dhanpal Singh Vs Shivraj Singh
Delhi High Court · (2025) 01 DEL CK 1961
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Order VII Rule 11
High Courts29 Jan 2025
Smt Anju Gulla & Ors. Vs Union Of India & Anr.
Delhi High Court · (2025) 01 DEL CK 1970
National Highways Authority of India Act, 1988-Section 16(1)Constitution of India-Article 226, 226(1), 226(2), 227CrPC-Section 174