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Delhi High Court judgments, 2025

10,549 judgments · page 511 of 528

High Courts31 Jan 2025

G L Sagar Vs EDCIL (India) Ltd & Anr

Delhi High Court · (2025) 01 DEL CK 2286

ED.CIL's (Conduct, Discipline and Appeal) Rules, 2003-Rule 4(2), 4.1(ii), 4.1(iii), 5(5), 5(9), 5(18), 5(20), 5(22), 9, 24, 25, 32ED.CIL's (Conduct, Discipline and Appeal) Rules, 2008-Rule 34Constitution of India-Article 309, 311(2)
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High Courts31 Jan 2025

State Vs Sudhir Phagaat

Delhi High Court · (2025) 01 DEL CK 2291

Indian Penal Code, 1860-Section 279, 337, 338Code of Criminal Procedure, 1973-Section 378(3), 378(5), 251
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High Courts31 Jan 2025Dismissed

Rajender Vs Mohd Mobin & Ors.

Delhi High Court · (2025) 01 DEL CK 2292

Limitation Act-Section 5Indian Penal Code, 1860-Sections 279, 337, 338, 304AMotor Vehicles Act, 1988-Section 166(4), 3, 181
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High Courts31 Jan 2025

Sun Pharmaceutical Industries Ltd. Vs Income Tax Officer & Anr.

Delhi High Court · (2025) 01 DEL CK 2196

Income Tax Act, 1961-Section 4, 4(1), 9(1)(v), 9(1)(vii)(b), 28, 36, 36(1)(iii), 37, 57(iii), 115P, 115S, 115WD, 115WE, 115WF, 115WG, 115WH, 115WJ, 115WK, 119, 119(1), 119(2), 139, 143, 143(1), 144, 147, 148, 154, 155, 158BFA, 192, 195, 200, 200(3), 201(1A), 203, 210, 211, 234A, 234B, 234C, 234E, 237, 239, 239(2), 240, 244A, 248, 264, 264(1), 270A, 271, 271C, 271CA, 273, 279(2)Companies Act, 1956Wealth-tax Act, 1957
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High Courts31 Jan 2025Dismissed

Rajender Vs Mohd Mobin & Ors.

Delhi High Court · (2025) 01 DEL CK 1954

Limitation Act-Section 5Indian Penal Code, 1860-Sections 279, 337, 338, 304AMotor Vehicles Act, 1988-Section 166(4), 3, 181
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