COURT ARCHIVE

Delhi High Court judgments, 2025

10,549 judgments · page 515 of 528

High Courts28 Jan 2025

Iqbal Singh Through Lrs & Ors. Vs Hari Kishan Lal Through Lrs

Delhi High Court · (2025) 01 DEL CK 2067

Code of Criminal Procedure, 1973-Section 145Code of Civil Procedure, 1908-Order 23 Rule 1(4), 2 Rule 2, Section 11, 100Indian Evidence Act, 1872-Section 90

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High Courts28 Jan 2025

Reliance General Insurance Company Ltd. Vs Gaurav

Delhi High Court · (2025) 01 DEL CK 1965

Indian Evidence Act-Section 65-B

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High Courts28 Jan 2025

Public Information Officer Office Of District Vs Mr. Harish Lamba

Delhi High Court · (2025) 01 DEL CK 1986

Right to Information Act, 2005-Section 2(f), 7(9), 8(1)(d), 8(1)(e), 22, 28(1)Delhi District Courts (Right to Information) Rules, 2008-Rule 7(iv), (v), (vi), (vii), (ix)Official Secrets Act, 1923

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High Courts28 Jan 2025

Rakesh Kumar Vs Central Public Information Officer & Anr.

Delhi High Court · (2025) 01 DEL CK 1995

Right to Information Act, 2005-Section 8(1)(j), 11

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High Courts28 Jan 2025

Surender Singh Vs M/s Dilshad Engineering Works & Anr.

Delhi High Court · (2025) 01 DEL CK 2002

Evidence Act, 1872-Section 116Bharatiya Sakshya Adhiniyam, 2023-Section 122Transfer of Property Act

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High Courts28 Jan 2025

Ajabs Academy Pvt Ltd Vs The Govt Of Nct Of Delhi & Ors.

Delhi High Court · (2025) 01 DEL CK 2004

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High Courts28 Jan 2025

Shri Sharad Jain Vs Shri Jayanti Prasad Jain

Delhi High Court · (2025) 01 DEL CK 2005

Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7), 19, 19(1), 19(2), 25-B, 25-B(5), 25-B(8)

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High Courts28 Jan 2025

Mohd Zakir & Ors. Vs Chandu Lal

Delhi High Court · (2025) 01 DEL CK 2017

Code of Civil Procedure, 1908-Section 151Delhi Rent Control Act-14 1 (a)

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High Courts28 Jan 2025Dismissed

Leelam Vs Union Of India & Ors

Delhi High Court · (2025) 01 DEL CK 1775

Constitution of India, 1950 - Article 226Central Civil Services (Pension) Rules, 1972 - Rule 54

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High Courts28 Jan 2025Dismissed

Vivek Sharma Vs Sameer Dhiman

Delhi High Court · (2025) 01 DEL CK 1774

Code of Civil Procedure, 1908 - Order 37 Rule 3

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High Courts28 Jan 2025Disposed Of

Toheed Khan Vs State (Gnct Of Delhi) And Anr

Delhi High Court · (2025) 01 DEL CK 1773

Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 64, 64B, 137(2), 180, 183, 483Code of Criminal Procedure, 1973 - Section 173(1)Prevention of Children from Sexual Offences Act, 2012 - Section 6, 21

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High Courts28 Jan 2025Disposed Of

Rajesh Kumar Baliyan Vs State

Delhi High Court · (2025) 01 DEL CK 1772

Code of Criminal Procedure, 1973 - Section 313, 394(2), 428Prevention of Corruption Act, 1988 - Section 7, 13, 13(1)(d), 13 (1)(d)(i), 13 (1)(d)(ii)

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High Courts28 Jan 2025Dismissed

Mohit Jaiswal Vs Central Bureau Of Investigation

Delhi High Court · (2025) 01 DEL CK 1771

Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 161, 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 22, 23, 29, 37, 37(1)(b), 67

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High Courts28 Jan 2025Allowed