High Courts08 Dec 2025Dismissed
Pankaj Saini Vs Kl Sharma & Anr.
Delhi High Court · (2025) 12 DEL CK 1750
Code of Civil Procedure, 1908- Section 47, Order 21 Rule 50Indian Partnership Act, 1932- Section 25
COURT ARCHIVE
Delhi High Court judgments, 2025
8,562 judgments · page 45 of 429
High Courts06 Dec 2025Disposed Of
Atul Sharma Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3864
Delhi Municipal Corporation Act, 1957-Section 343(1), 344(1), 345A, 491National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011Constitution of India-Article 226, 142
High Courts06 Dec 2025Dismissed
Radhey Shayam Chouhan Vs Geeta Devi & Ors.
Delhi High Court · (2025) 12 DEL CK 3794
Delhi Rent Control Act, 1958-Section 14(1)(e), 25(4), 25(5), 14(7)
High Courts06 Dec 2025Dismissed
Karval Batra Vs Pawan Kumar Rastogi
Delhi High Court · (2025) 12 DEL CK 3859
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7)
High Courts06 Dec 2025
Radhey Shayam Chouhan Vs Radha Sharma & Ors.
Delhi High Court · (2025) 12 DEL CK 3858
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7), 25(4), 25(5)
High Courts06 Dec 2025Disposed Of
Hari Kishan Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3856
High Courts06 Dec 2025Disposed Of
Ex. Major General M.S. Jaswal Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 4077
Army Act 1950-Section 109, 45, 133, 152, 191Indian Penal Code (45 of 1860)-Section 354A, 193, 228Indian Evidence Act, 1872 (1 of 1872)-Section 74(1)(ii) and (iii), 76, 114(e)
High Courts06 Dec 2025Dismissed
Tarun Sawhney Vs Uma Lall (Deceased) Thr Lrs & Ors
Delhi High Court · (2025) 12 DEL CK 3849
Indian Contract Act, 1872
High Courts06 Dec 2025Dismissed
Vakeel Ahmed Vs Kamlesh Gupta
Delhi High Court · (2025) 12 DEL CK 3847
High Courts06 Dec 2025Allowed
Arjun Singh Rawat Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3844
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 279, 337, 338Code of Criminal Procedure, 1973-Section 482
High Courts06 Dec 2025Allowed
Mahesh Kumar & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3843
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 34Code of Criminal Procedure-Section 482
High Courts06 Dec 2025Dismissed
Sanjay Gupta Vs Sonakshi Gupta & Ors.
Delhi High Court · (2025) 12 DEL CK 3842
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d)Hindu Succession Act, 1956-Section 6Hindu Succession (Amendment) Act, 2005
High Courts06 Dec 2025Allowed
Nikhil Lahri Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3841
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 279, 304A, 304MC Act, 1954-Section 3, 181
High Courts06 Dec 2025
Ms. Shikha Kumari Vs Ravikant Ravi
Delhi High Court · (2025) 12 DEL CK 4076
Hindu Marriage Act, 1955-Section 13(1)(ia), 23(1)(a), 13(1)(ib), 15Code of Criminal Procedure, 1973-Section 125, 152Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts06 Dec 2025Allowed
Praveen Kumar Yadav Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3839
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 506, 509, 354, 354D, 34Domestic Violence Act
High Courts06 Dec 2025Allowed
Faizan & Anr. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3838
Bharatiya Nagarik Suraksha Sanhita-Section 528BNS-Section 290, 106(1)
High Courts06 Dec 2025Allowed
Mohd. Sahil & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3836
Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Sections 498A, 406, 34Code of Criminal Procedure-Section 482
High Courts06 Dec 2025Dismissed
Vinod Kumar Manaktala (Since Deceased And Represented By Lrs) & Ors. Vs Vipin Kumar Manaktala & Ors.
Delhi High Court · (2025) 12 DEL CK 3833
Code of Civil Procedure, 1908-Order VII Rule 11, XXIII Rule 3, XXIII Rule 3A, VII Rule 1(d)
High Courts06 Dec 2025Allowed
Canara Bank (Erstwhile Syndicate Bank) Vs M/s Karishma Enterprises & Ors.
Delhi High Court · (2025) 12 DEL CK 3832
Companies Act, 1970Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 17, 13(4), 13(3A)Security Interest (Enforcement) Rules, 2002-Rules 8, 9, 8(6)
High Courts06 Dec 2025Dismissed
State Of NCT Of Delhi Vs Rajesh Singh & Ors
Delhi High Court · (2025) 12 DEL CK 3831
Indian Penal Code, 1860-Section 302, 323, 34, 308Code of Criminal Procedure, 1973-Section 378(3), 161, 313