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Delhi High Court judgments, 2025

8,562 judgments · page 47 of 429

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High Courts06 Dec 2025

Sh. Rajneesh Kumar Pandey @ Satyendra Dubey Vs The State (NCT Of Delhi)

Delhi High Court · (2025) 12 DEL CK 2058

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 170, 419, 420, 467, 468, 471, 472, 473, 474, 120B and 120
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High Courts06 Dec 2025

Vakeel Ahmed Vs Kamlesh Gupta

Delhi High Court · (2025) 12 DEL CK 2056

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High Courts06 Dec 2025Allowed

Praveen Kumar Yadav Vs The State Of Nct Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2051

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 506, 509, 354, 354D, 34Domestic Violence Act
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High Courts06 Dec 2025Allowed

Nikhil Lahri Vs The State Nct Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2050

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 279, 304A, 304MC Act, 1954-Section 3/181
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High Courts06 Dec 2025Allowed

Mahesh Kumar & Ors. Vs The State Nct Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2049

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 34Code-Section 482
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High Courts06 Dec 2025Allowed

Faizan & Anr. Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2048

Bharatiya Nagarik Suraksha Sanhita-Section 528BNS-Section 290/106(1)Code-Section 482
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High Courts06 Dec 2025

Atul Sharma Vs Municipal Corporation Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2047

Delhi Municipal Corporation Act, 1957-Section 343(1), 344(1), 345A, 491National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011Constitution of India-Article 226, 142
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High Courts06 Dec 2025Allowed

Mohd. Sahil & Ors. Vs State NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2046

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Code-Section 482
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High Courts06 Dec 2025

Hari Kishan Vs Municipal Corporation Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2043

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High Courts06 Dec 2025

Radhey Shayam Chouhan Vs Radha Sharma & Ors

Delhi High Court · (2025) 12 DEL CK 2066

Delhi Rent Control Act, 1958-Section 14(1)(e), 25(4), 25(5), 14(7)
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High Courts06 Dec 2025

Radhey Shayam Chouhan Vs Geeta Devi & Ors.

Delhi High Court · (2025) 12 DEL CK 2065

Delhi Rent Control Act, 1958-Section 14(1)(e), 25(4), 25(5), 14(7)
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High Courts06 Dec 2025

Dr. Sunil Singhal Vs Kaluram Rastogi & Anr.

Delhi High Court · (2025) 12 DEL CK 2064

Delhi Rent Control Act, 1958-Section 14(1)(e), 14(6), 14(7)The 1972 Act-Section 21(1)(a)
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High Courts06 Dec 2025

Karval Batra Vs Pawan Kumar Rastogi

Delhi High Court · (2025) 12 DEL CK 2063

Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7)
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High Courts06 Dec 2025

Reliance General Insurance Company Ltd Vs Mahesh Prasad & Ors.

Delhi High Court · (2025) 12 DEL CK 2062

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High Courts05 Dec 2025Dismissed

Arora Medi Lines Pvt Ltd Vs Government Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 12 DEL CK 3918

Constitution of India-Article 226
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High Courts05 Dec 2025Dismissed

Smt Jasbir Kaur Deceased & Ors. Vs Sh Ram Kumar

Delhi High Court · (2025) 12 DEL CK 3911

Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25-B(5)Code of Civil Procedure, 1908-Section 115
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High Courts05 Dec 2025Disposed Of

Loktantrik Adhyapak Manch Vs State Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 12 DEL CK 3910

Constitution of India, 1950-Article 14, 19(1)(c), 21
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High Courts05 Dec 2025Allowed

Ashish Kumar Gupta & Ors. Vs State NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 3889

Indian Penal Code, 1860-Section 420, 468, 471, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
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High Courts05 Dec 2025Disposed Of

Shuhham Satish Chandra Tripathi Vs Vikrant Malik

Delhi High Court · (2025) 12 DEL CK 4047

Arbitration and Conciliation Act, 1996-Section 7, 8, 9, 11, 11(6), 11(6A), 11(6-A), 12(2), 16, 372015 Amendment Act
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High Courts05 Dec 2025Disposed Of

Mypreferred Transformation And Hospitality Private Limited Vs Subin Joseph

Delhi High Court · (2025) 12 DEL CK 4046

Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(6A), 7, 8, 16, 37, 12(2)The 2015 Amendment Act
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