High Courts08 Dec 2025Dismissed
Ravinder Yadav Vs Deepak Yadav & Anr.
Delhi High Court · (2025) 12 DEL CK 3776
CPC-Section 151, Order VII Rule 14Constitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments, 2025
8,562 judgments · page 44 of 429
High Courts08 Dec 2025Allowed
Sandeep Kumar Alias Manoj Vs State NCT Of Delhi
Delhi High Court · (2025) 12 DEL CK 3773
Indian Penal Code, 1860-Sections 302, 307, 324, 34Delhi Prison Rules, 2018-Rule 1212, 1208Constitution of India-Article 21
High Courts08 Dec 2025Disposed Of
All Party Hills Leader Conference Vs Election Commission Of India
Delhi High Court · (2025) 12 DEL CK 3769
Representation of Peoples Act, 1951-Section 29-A
High Courts08 Dec 2025Disposed Of
Ateeb Raza & Ors. Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 12 DEL CK 3768
High Courts08 Dec 2025Dismissed
Zee Entertainmet Enterprises Limited Vs Mohalla Tech Private Limited
Delhi High Court · (2025) 12 DEL CK 1763
Code of Civil Procedure, 1908- Section 20, 20(c), 151, Order 7 Rule 10, Order 7 Rule 11Information Technology Act, 2000- Section 2(w), 79Copyright Act, 1957- Section 13, 14, 51, 62, 62(2)
High Courts08 Dec 2025Disposed Of
All Party Hills Leader Conference Vs Election Commission Of India
Delhi High Court · (2025) 12 DEL CK 1759
Representation of People Act, 1951- Section 29A
High Courts08 Dec 2025Dismissed
M/s Sirez Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 1757
Income Tax Act, 1961- Section 72, 80IC, 119, 119(2)(b), 139(1), 139(4), 139(5)
High Courts08 Dec 2025Dismissed
Saumya Chaurasia Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 1756
Constitution of India, 1950- Article 14, 226Bhartiya Nagarik Suraksha Sanhita, 2023- Section 223Income Tax Act, 1961- Section 69, 69A, 127, 132, 132A, 133A, 153A, 153C, 220(6), 222, 223, 226(3), 246A, 271AAB, 274, 275, 276C, 276C(1), 278E, 279(1)
High Courts08 Dec 2025Allowed
Krishan Kumar Vats Vs Shri Shobha Ram Vats & Ors.
Delhi High Court · (2025) 12 DEL CK 1755
Code of Civil Procedure, 1908- Section Order 7 Rule 11, Order 7 Rule 11(a)
High Courts08 Dec 2025Allowed
Asad Mueed & Anr Hammad Ahmed & Ors
Delhi High Court · (2025) 12 DEL CK 1752
Code of Civil Procedure, 1908- Section 51, 151, Order 21 Rule 32Arbitration and Conciliation Act, 1996- Section 9, 17, 37National Medical Commission Act, 2019- Section 28
High Courts08 Dec 2025Allowed
Shish Kumar & Anr. Vs State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2025) 12 DEL CK 1766
Bharatiya Nagarik Suraksha Sanhita, 2023, Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A
High Courts08 Dec 2025Allowed
Jai Kumar & Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 1765
Bharatiya Nagarik Suraksha Sanhita, 2023, Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A
High Courts08 Dec 2025Allowed
Ajay Kumar & Ors. Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 12 DEL CK 1764
Bharatiya Nagarik Suraksha Sanhita, 2023, Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 354A, 498A, 509
High Courts08 Dec 2025Allowed
Rajan & Ors. Vs Govt Of Nct Of Delhil & Anr.
Delhi High Court · (2025) 12 DEL CK 1762
Bharatiya Nagarik Suraksha Sanhita, 2023, Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 419, 420, 468
High Courts08 Dec 2025Allowed
Lalit Singh @ Sanjay @ Nepali Vs State
Delhi High Court · (2025) 12 DEL CK 1761
Code of Criminal Procedure, 1973- Section 313, 428Indian Penal Code, 1860- Section 34, 394, 397, 411Arms Act, 1959- Section 25, 27, 54, 59
High Courts08 Dec 2025Allowed
Arun Naidu@ Anna(In Jc)Presently At Tihar Jail Vs State(Nct Of Delhi)
Delhi High Court · (2025) 12 DEL CK 1760
Code of Criminal Procedure, 1973- Section 313, 428Indian Penal Code, 1860- Section 34, 394, 397, 411Arms Act, 1959- Section 25, 27, 54, 59
High Courts08 Dec 2025Disposed Of
Ateeb Raza & Ors. Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 12 DEL CK 1758
High Courts08 Dec 2025Dismissed
Sonia Mehra Vs Romy Mehra & Ors.
Delhi High Court · (2025) 12 DEL CK 1754
Code of Civil Procedure, 1908- Section 26, 151, Order 39 Rule 1, Order 39 Rule 2Indian Penal Code, 1860- Section 34, 354, 377, 406, 498A, 506Hindu Marriage Act, 1955- Section 13(1)(i), 13(1)(ia), 26
High Courts08 Dec 2025Dismissed
Ravinder Yadav Vs Deepak Yadav & Anr.
Delhi High Court · (2025) 12 DEL CK 1753
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151,Order 7 Rule 14
High Courts08 Dec 2025vide Order dated 25.09.2025"
Sandeep Kumar Alias Manoj Vs State Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 1751
Constitution of India, 1950- Article 21Indian Penal Code, 1860- Section 34, 302, 307, 324