High Courts12 Mar 2025Disposed Of
Court On Its Own Motion Vs Shivashish Gunwal Advocate
Delhi High Court · (2025) 03 DEL CK 2078
COURT ARCHIVE
Delhi High Court judgments, 2025
8,182 judgments · page 361 of 410
High Courts12 Mar 2025Disposed Of
Maruti Suzuki India Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 03 DEL CK 2058
Constitution of India-Article 226Customs Act, 1962-Section 2(34), 5, 6, 17, 28, 28(4), 28(11), Explanation 2 to Section 28Finance Act, 2011
High Courts12 Mar 2025Disposed Of
M/s C-Net Communications (India) Pvt Ltd Vs Union Of India & Ors.
Delhi High Court · (2025) 03 DEL CK 2055
Constitution of India-Article 226Customs Act, 1962-Section 2(34), 5, 6, 17, 28, 28(4), 28(11), Explanation 2 to Section 28Finance Act, 2011
High Courts12 Mar 2025Allowed
Sushil Kumar Alias Raju Vs State
Delhi High Court · (2025) 03 DEL CK 1983
Code of Criminal Procedure, 1973-Section 389, 313, 428Indian Penal Code, 1860-Section 302, 498A, 307, 34, 299, 300 (clause Thirdly), 304 Part I, 326Dowry Prohibition Act, 1961-Sections 3, 4
High Courts12 Mar 2025
Satinder Singh Bhasin Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 03 DEL CK 1981
Bharatiya Nagrik Suraksha Sanhita, 2023-Section 528Bhartiya Nyaya Sanhita-Section 303(2), 331, 334, 36(2), 331(6), 317(2), 109, 305, 326
High Courts12 Mar 2025Dismissed
Janki Newprint Ltd Vs Principal Commissioner Of Customs New Customs House, Air Cargo IGI Airport, New Delhi
Delhi High Court · (2025) 03 DEL CK 1757
Constitution of India-Article 226Customs Act, 1962-Section 127C(5), 111(o), 127B, 112(a), 112(b), 127H, Chapter XIVA, 127(j)Central Excise Act-Section 37
High Courts12 Mar 2025Dismissed
Naval Kishore Kapoor Vs National Investigation Agency
Delhi High Court · (2025) 03 DEL CK 1035
Constitution of India, 1950 - Article 21, 370Code of Criminal Procedure, 1973 - Section 160Indian Penal Code, 1860 - Section 120B, 121, 121A
High Courts12 Mar 2025Dismissed
M/S PC Jain Textile Pvt Ltd Through Its Authorised Representative Vs Sh. Shyam Sunder Suri And Anr
Delhi High Court · (2025) 03 DEL CK 1034
Code of Civil Procedure, 1908 - Order 37 Rule 3, Order 37 Rule 3(5)Commercial Courts Act 2015 - Section 12ARegistration Act, 1908 - Section 17, 17(1)(d), 49, 91, 92
High Courts12 Mar 2025Dismissed
Mercedes Benz Group Ag (Previously Daimler Ag) Vs Minda Corporation Limited
Delhi High Court · (2025) 03 DEL CK 1033
Code of Civil Procedure, 1908 - Order 21Arbitration and Conciliation Act, 1996 - Section 44, 44(b), 45, 46, 47, 48, 48(2), 48(1)(b), 48(2)(b), 49, 85(b)Foreign Exchange Management Act, 1999 - Section 13
High Courts12 Mar 2025Disposed Of
Rahul Gulati Vs Jyotsna Gulati
Delhi High Court · (2025) 03 DEL CK 1032
High Courts12 Mar 2025Dismissed
Monu @ Sandeep Vs Union Of India Through Its Secretary & Ors
Delhi High Court · (2025) 03 DEL CK 1031
Constitution of India, 1950 - Article 19, 21, 22(5), 226Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482
High Courts12 Mar 2025Disposed Of
Prashant Kumar Vs Union Of India Through Secretary & Ors
Delhi High Court · (2025) 03 DEL CK 1030
High Courts12 Mar 2025Disposed Of
Sandeep Gupta Vs Union Public Service Commission And Ors
Delhi High Court · (2025) 03 DEL CK 1029
High Courts12 Mar 2025Dismissed
Janki Newsprint Ltd Vs Principal Commissioner Of Customs New Customs House, Air Cargo Igi Airport, New Delhi
Delhi High Court · (2025) 03 DEL CK 1026
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 111(o), 127B, 127C(5), 127H, 127(j)CENVAT Credit Rules 2004 - Rule 4, 4(2), 9(1)
High Courts12 Mar 2025Allowed
Sushil Kumar Alias Raju Vs State
Delhi High Court · (2025) 03 DEL CK 1022
Code of Criminal Procedure, 1973 - Section 313, 389, 428Indian Penal Code, 1860 - Section 34, 299, 300, 302, 304I, 307, 498ADowry Prohibition Act, 1961 - Section 3, 4
High Courts11 Mar 2025Dismissed
Kamlesh Khanna Vs Geeta Sardana
Delhi High Court · (2025) 03 DEL CK 1917
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(4), 25-B(5), 25-B(8), Chapter III-A
High Courts11 Mar 2025Allowed
Harsh Pal Singh & Anr. Vs Union Of India & Ors.
Delhi High Court · (2025) 03 DEL CK 1915
Companies Act, 1956-Section 560(5)Companies Act, 2013-Section 248, 167, 174(2), 252
High Courts11 Mar 2025Dismissed
Pravesh Sachdeva Vs Sarita Singh
Delhi High Court · 2025 INSC 271
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8), Chapter III-A
High Courts11 Mar 2025Dismissed
NCM (India) Ltd. Vs Air India Ltd. & Ors.
Delhi High Court · (2025) 03 DEL CK 1908
Constitution of India-Article 12, 226
High Courts11 Mar 2025Disposed Of
Nahar Singh Kothari Vs Medical Council Of India
Delhi High Court · (2025) 03 DEL CK 1905
Teachers Eligibility Qualifications in Medical Institutions Regulations, 2022-Regulation 3.2