High Courts11 Mar 2025Dismissed
NCM (India) Ltd Vs Air India Ltd. & Ors
Delhi High Court · (2025) 03 DEL CK 1043
Constitution of India, 1950 - Article 12, 226
COURT ARCHIVE
Delhi High Court judgments, 2025
8,182 judgments · page 363 of 410
High Courts11 Mar 2025Allowed
Sunil Tyagi Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 03 DEL CK 1042
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 156(3), 173Indian Penal Code, 1860 - Section 34, 120B, 307, 406, 420
High Courts11 Mar 2025Disposed Of
Staff Selection Commission Through Its Chairman & Ors Vs Ankesh Kumar
Delhi High Court · (2025) 03 DEL CK 1041
High Courts11 Mar 2025Allowed
Union Of India Through The General Manager & Ors Vs Sh. Gurdeep Singh
Delhi High Court · (2025) 03 DEL CK 1040
Central Civil Services (Pension) Rules, 1972 - Rule 9
High Courts11 Mar 2025Dismissed
Raj Kumar Vs State Nct Of Delhi & Ors
Delhi High Court · (2025) 03 DEL CK 1039
Constitution of India, 1950 - Article 226
High Courts11 Mar 2025Dismissed
Sh. Ajay Gupta Vs State & Anr
Delhi High Court · (2025) 03 DEL CK 1038
Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 341, 452, 506
High Courts11 Mar 2025Allowed
Dr. Sushil Kumar Gupta Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 03 DEL CK 1037
High Courts11 Mar 2025Disposed Of
Iffco Tokio General Insurance Co Ltd Vs Rajni Kochar & Ors
Delhi High Court · (2025) 03 DEL CK 1036
Code of Civil Procedure, 1908 - Order 12 Rule 8Indian Penal Code, 1860 - Section 279, 304A, 427
High Courts11 Mar 2025Disposed Of
Johnson & Johnson Vs Pritamdas Arora T/A M/S Medserve & Anr
Delhi High Court · (2025) 03 DEL CK 1028
Code of Civil Procedure, 1908 - Order 26 Rule 10(2)Trade Marks Act, 1999 - Section 135(1)
High Courts11 Mar 2025Disposed Of
Vodafone Mobile Services Ltd Vs Deputy Commissioner Of Income Tax
Delhi High Court · (2025) 03 DEL CK 1027
Income Tax Act, 1961 - Section 28, 29, 30, 31, 32, 33, 34, 35, 36, 36(1)(iii), 37, 37(1), 38, 39, 40(a)(ia), 41, 43(1), 80IA, 115JB, 143(3), 144C
High Courts11 Mar 2025Dismissed
Mohd. Munib Vs State (Nct Of Delhi) And Anr
Delhi High Court · (2025) 03 DEL CK 1023
Constitution of India, 1950 - Article 21Indian Penal Code, 1860 - Section 34, 201, 302, 365Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 12, 15, 94, 102
High Courts11 Mar 2025Dismissed
State Bank Of India Vs M/s P. P. Jewellers Private Limited
Delhi High Court · (2025) 03 DEL CK 1021
Indian Penal Code, 1860 - Section 120B, 409Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2), 14
High Courts11 Mar 2025Disposed Of
Jangeer Singh Trading As Jangeer Singh Kabulshah Agriculture Works Vs Yogesh Jangid Trading As Jangid Agro Engineering & Anr
Delhi High Court · (2025) 03 DEL CK 1020
Code of Civil Procedure, 1908 - Order 39 Rules 1, Order 39 Rules 2Trade Marks Act, 1999 - Section 28(3), 30(2)(e), 35
High Courts10 Mar 2025
Nitin Vashisht Vs State Of Nct Of Delhi
Delhi High Court · (2025) 03 DEL CK 1946
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Sections 419, 420, 467, 471
High Courts10 Mar 2025Disposed Of
M/s. Chawla Industries & Ors. Vs Delhi State Industrial Development Corporation
Delhi High Court · (2025) 03 DEL CK 1927
High Courts10 Mar 2025Dismissed
Kumari Gayatri Tripathi Vs Trust Mandir Shri Ramchanderji (Regd.)
Delhi High Court · (2025) 03 DEL CK 1912
Delhi Rent Control Act, 1958-Section 19, 19(1), 19(2), 14(1)(e), 14A, 14B, 14C, 14D, 21, 25-B, 25-B(8)
High Courts10 Mar 2025Disposed Of
Anita & Ors. Vs Mahender Kumar
Delhi High Court · (2025) 03 DEL CK 1911
High Courts10 Mar 2025Disposed Of
M/s Gulshan Calender Co Vs Ritu Moondhra
Delhi High Court · (2025) 03 DEL CK 1910
High Courts10 Mar 2025Allowed
Pr. Commissioner Of Income Tax-1 Vs M/S East Delhi Leasing Pvt. Ltd.
Delhi High Court · (2025) 03 DEL CK 1891
Income Tax Act-Section 147, 148, 68Code of Criminal Procedure, 1973-Section 313Indian Penal Code, 1860-Section 302, 201, 120B
High Courts10 Mar 2025Disposed Of
Raj Kumar Roy Vs Reserve Bank Of India & Ors.
Delhi High Court · (2025) 03 DEL CK 1829