High Courts17 Mar 2025Disposed Of

M/S Vallabh Corporation Vs SMS India Pvt Ltd

Delhi High Court · (2025) 03 DEL CK 2103

Arbitration and Conciliation Act, 1996-Section 11, 11(5), 11(6), 11(6)(c), 12, 7(1), 2(4), 40(1), 41, 43, 18Micro, Small and Medium Enterprises Development Act, 2006-Section 18, 17, 24, 15 to 23, 18(1), 18(2), 18(3), 18(4), 18(5)Mediation Act, 2023
High Courts17 Mar 2025Allowed

Anuj Ahuja Vs Sumitra Mittal

Delhi High Court · (2025) 03 DEL CK 1061

Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure 1973 - Section 389, 482Negotiable Instruments Act, 1881 - Section 138, 141, 148