High Courts18 Mar 2025Disposed Of
Sudha Gupta & Anr Vs Gurmeet Singh Matharoo
Delhi High Court · (2025) 03 DEL CK 1077
Code of Civil Procedure, 1908 - Order 7 Rule 11
COURT ARCHIVE
Delhi High Court judgments, 2025
8,182 judgments · page 358 of 410
High Courts18 Mar 2025Dismissed
Ashish Sharma Vs Vidushi Pathak
Delhi High Court · (2025) 03 DEL CK 1076
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 9 Rule 13Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(ib)
High Courts18 Mar 2025Dismissed
Sunil Gupta Vs Anil Aggarwal & Ors
Delhi High Court · (2025) 03 DEL CK 1072
Code of Civil Procedure, 1908 - Order 21 Rule 32, Order 39 Rule 2AContempt of Courts Act, 1971 - Section 2(b), 10, 12, 20
High Courts18 Mar 2025Dismissed
Aditya Narula Vs Delhi Development Authority
Delhi High Court · (2025) 03 DEL CK 1068
Code of Civil Procedure, 1908 - Section 100, 152, 153, Order 47 Rule 1Right to Fair Compensation and Transparency in Land Acquisition Rehabilitation and Resettlement Act, 2013 - Section 24(2)Punjab Courts Act, 1918 - Section 41
High Courts18 Mar 2025Disposed Of
Rekha Gupta Vs Rishi Gupta
Delhi High Court · (2025) 03 DEL CK 1067
Constitution of India, 1950 - Article 227
High Courts18 Mar 2025Disposed Of
Sandeep @ Monu Vs State Govt Of Nct Of Delhi
Delhi High Court · (2025) 03 DEL CK 1066
Code of Criminal Procedure, 1973 - Section 439, 482Indian Penal Code, 1860 - Section 34, 307Arms Act, 1959 - Section 25, 54, 59
High Courts18 Mar 2025Dismissed
Sachhi Shuruaat Sewa Smiti (NGO) Vs Delhi Development Authority
Delhi High Court · (2025) 03 DEL CK 1065
Constitution of India, 1950 - Article 226, 243W, 243X, 243YDD Act, 1957 - Section 9(2)Public Premises (Eviction of the Unauthorised Occupant) Act, 1971 - Section 4, 9
High Courts18 Mar 2025Dismissed
Pr. Commissioner Of Income Tax 1, Delhi Vs D Light Energy P. Ltd
Delhi High Court · (2025) 03 DEL CK 1063
Income Tax Act, 1961 - Section 92C, 92CA(3), 143(2), 143(3), 144C(2), 144C(5), 260A
High Courts17 Mar 2025Dismissed
Madan Lal Sharma Vs Amit Bansal
Delhi High Court · (2025) 03 DEL CK 1933
Delhi Rent Control Act, 1958-Section 14(1), 14(1)(e), 25B, 25-B(4), 25-B(5), 25-B(8), Chapter III-A
High Courts17 Mar 2025Allowed
Anuj Ahuja Vs Sumitra Mittal & Anr.
Delhi High Court · (2025) 03 DEL CK 1906
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 528, 430Code of Criminal Procedure, 1973-Section 482, 389Negotiable Instruments Act, 1881-Section 138, 141, 148, 148(1), 143A
High Courts17 Mar 2025Disposed Of
M/s Lavender Infraprojects Pvt. Ltd. Vs Nishit Badola & Ors.
Delhi High Court · (2025) 03 DEL CK 1884
Insolvency and Bankruptcy Code, 2016-Section 20(1), 18
High Courts17 Mar 2025Disposed Of
Ekra Decor Pvt Ltd Vs Allied Tubes Pvt Ltd
Delhi High Court · (2025) 03 DEL CK 1827
Commercial Courts ActCPC-Order VIII Rule 1, Section 151
High Courts17 Mar 2025Disposed Of
Gyan Kaur & Anr. Vs Mukesh Kumar
Delhi High Court · (2025) 03 DEL CK 1824
Indian Succession Act, 1925-Section 276CPC-Order VIII Rule 10
High Courts17 Mar 2025Disposed Of
Ijaz Mohd Vs Rajeev Gupta (Since Deceased) Through Lrs & Ors.
Delhi High Court · (2025) 03 DEL CK 1819
CPC-Section 151
High Courts17 Mar 2025Disposed Of
M/S L.I.I Trade Park Pvt Ltd Vs Sanjoo Khera
Delhi High Court · (2025) 03 DEL CK 1818
CPC-Order VIII Rule 1, Section 151
High Courts17 Mar 2025Dismissed
Pooja Die Moulds Vs Rajdhani Metal Store
Delhi High Court · (2025) 03 DEL CK 1817
Commercial Court Act
High Courts17 Mar 2025Dismissed
Siddharth Gupta Vs Garuda Construction And Engineering Pvt. Ltd.
Delhi High Court · (2025) 03 DEL CK 1816
Constitution of India-Article 227
High Courts17 Mar 2025Dismissed
Babli Vs Ram Kumar & Anr.
Delhi High Court · (2025) 03 DEL CK 1814
Delhi Rent Control Act, 1958-Section 14(1)(e)Indian Evidence Act, 1872-Section 45Code of Civil Procedure, 1908-Section 151
High Courts17 Mar 2025Dismissed
Precitech Enclosures Systems Pvt Ltd Vs Rudrapur Precision Industries & Anr.
Delhi High Court · (2025) 03 DEL CK 1957
Arbitration and Conciliation Act, 1996-Section 2(1)(e), 9, 11, 11(6), 20(2), 34, 42, 426
High Courts17 Mar 2025Disposed Of
Sudesh Chhikara Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2025) 03 DEL CK 1769
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 528, 10(2), 13(2), 212, 446, 447, 448, 449, 450Code of Criminal Procedure, 1973-Section 12, 19(2), 19(3), 192, 194, 406, 407, 408, 409, 410, 411, 412