High Courts25 Mar 2025Allowed

Narender Kumar Vs State Gnctd Of Delhi & Anr

Delhi High Court · (2025) 03 DEL CK 1111

Code of Criminal Procedure, 1973 - Section 91Indian Penal Code, 1860 - Section 34, 323, 342, 376, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 - Section 6, 21
High Courts25 Mar 2025Disposed Of

Niranjan Tiwari Vs State

Delhi High Court · (2025) 03 DEL CK 1108

Code of Criminal Procedure, 1973 - Section 161, 164, 313, 374(2)Indian Penal Code, 1860 - Section 354Protection of Children from Sexual Offences Act, 2012 - Section 9(m), 10, 29
High Courts25 Mar 2025,Allowed,,No,No 5129165,Delhi Transport Corporation (Dtc) Through Its Chairman Vs Manohar Lai (Driver) Batch No. 26775 Token No. 68780,LPA No.13 Of 2021

Suresh Kumari Vs Registrar Of Companies & Ors

Delhi High Court · (2025) 03 DEL CK 1105

Code of Civil Procedure, 1908 - Section 151Insolvency and Bankruptcy Code, 2016 - Section 18, 18(l)(vi), 20(1), 25, 25(1), 25(2)(b), 60(5)
High Courts24 Mar 2025Disposed Of

Sanjeev Yadav Vs Seema

Delhi High Court · (2025) 03 DEL CK 1973

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11(d)Limitation Act, 1963-The Schedule
High Courts24 Mar 2025Disposed Of

NHPC Ltd Vs V3S Infratech Ltd.

Delhi High Court · (2025) 03 DEL CK 1864

Arbitration & Conciliation Act, 1996-Section 34, 34(2), 34(3), proviso to Section 34(3), 33(1)(a)Limitation Act, 1963-Section 4Delhi High Court (Original Side) Rules, 2018
High Courts24 Mar 2025Disposed Of

National Insurance Co. Ltd. Vs Md. Safat & Ors.

Delhi High Court · (2025) 03 DEL CK 1801

Employee’s Compensation Act, 1923-Section 2(g), 2(l), 3, 3(1), 3(2), 3(2A), 3(3), 4, 4(1), 4(1)(c)(ii), 4A, 4A(2), 4A(3), 4A(3)(a), 4A(3)(b), 4(c), 22, 39, Schedule I, III, IVMotor Vehicles Act, 1988-Section 147, 147(1), 147(1)(b)Reserve Bank of India Act, 1934-Second Schedule