High Courts24 Mar 2025
Airports Authority Of India Vs Union Of India & Ors
Delhi High Court · (2025) 03 DEL CK 2067
Airport Authority of India Act, 1994-Section 13
COURT ARCHIVE
Delhi High Court judgments, 2025
8,182 judgments · page 351 of 410
High Courts24 Mar 2025Disposed Of
Smt. Pratibha Singh Vs Registrar Of Cooperative Societies RCS & Ors.
Delhi High Court · (2025) 03 DEL CK 2066
Constitution of India-Article 226DCS Act 2003DCS Rules 2007
High Courts24 Mar 2025Allowed
Bhagwan Sahai Sharma Vs Deputy Commissioner Of Income Tax, Circle 13-1, Delhi & Anr.
Delhi High Court · 2024 INSC 754
Income Tax Act, 1961-Sections 147, 148, 148A(b), 148A(d), 149, 149(1), 149(1)(b), 151Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Constitution of India-Article 142
High Courts24 Mar 2025Allowed
MakeMyTrip India Private Limited Vs Deputy Commissioner Of Income Tax Circle 16 (1) Delhi & Anr.
Delhi High Court · 2024 INSC 754
Income Tax Act, 1961-Section 148A(b), 148, 148A(d), 143(3), 147 to 151, 149(1), 149(1)(b), 151Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Finance Act 2021
High Courts24 Mar 2025Disposed Of
Atlanta Limited Vs National Highway Authority Of India & Anr.
Delhi High Court · (2025) 03 DEL CK 1758
Contract Act-Section 74
High Courts24 Mar 2025Disposed Of
Sh. Najmul Arafeen Chawla & Anr. Vs Dr. Mohd Najeeb
Delhi High Court · (2025) 03 DEL CK 1737
Delhi Rent Control Act, 1958-Section 25-B(8), 14(1)(e)Slum Areas (Improvement and Clearance) Act-Section 19-ATamil Nadu Buildings (Lease and Rent Control) Act
High Courts24 Mar 2025Disposed Of
Major Shubhra Verma Vs Lieutenant General Gurbirpal Singh
Delhi High Court · (2025) 03 DEL CK 1715
Code of Civil Procedure, 1908-Section 114, Order XLVIINational Cadet Corps (Whole Time Lady Officers Recruitment Rules, 1995Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 13(2), 13(3), 14, 17, 18, 18(1)
High Courts24 Mar 2025Disposed Of
Amit Kumar Ram & Ors. Vs Union Of India
Delhi High Court · (2025) 03 DEL CK 1707
High Courts24 Mar 2025Dismissed
Union Of India & Ors. Vs Akil Ahmad
Delhi High Court · (2025) 03 DEL CK 1698
CCS (CCA) Rules, 1965-Rule 10, Proviso to Rule 10(7)Prevention of Corruption Act, 1998
High Courts24 Mar 2025Dismissed
TDI Infratech Limited Vs Government Of Nct & Anr
Delhi High Court · (2025) 03 DEL CK 1124
Constitution of India, 1950 - Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 91, 482
High Courts24 Mar 2025Dismissed
F. Hoffmann La Roche Ag & Anr Vs Natco Pharma Limited
Delhi High Court · (2025) 03 DEL CK 1123
Constitution of India, 1950 - Article 22, 51A, 136Code of Civil Procedure, 1908 - Order 12 Rule 6Patents Act, 1970 - Section 2(1)(l), 3(d), 8, 13(2), 64(1)(d), 64(1)(e), 64(1)(f), 64(1)(j), 64(1)(m), 70(2)(a)
High Courts24 Mar 2025Disposed Of
Savjal Ansari Vs State Ncyt Of Delhi
Delhi High Court · (2025) 03 DEL CK 1122
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 34, 201, 302
High Courts24 Mar 2025Disposed Of
Rajni Singh Vs Chattar Singh Saini (Deceased) Thr Lr & Ors
Delhi High Court · (2025) 03 DEL CK 1121
Code of Civil Procedure, 1908 - Section 151, Order 1 Rule 10(4), Order 7 Rule 11
High Courts24 Mar 2025Disposed Of
Savera Realty Pvt Ltd Vs Sabyasachi Chakorborty
Delhi High Court · (2025) 03 DEL CK 1120
Code of Civil Procedure, 1908 - Section 151, Order 9 Rule 4
High Courts24 Mar 2025Disposed Of
Avalon Projects A Unit Of Grj Distributors And Developers Private Limited Vs Suresh Chandra Goyal
Delhi High Court · (2025) 03 DEL CK 1115
Constitution of India, 1950 - Article 227
High Courts24 Mar 2025Disposed Of
Avalon Projects A Unit Of Grj Distributors And Developers Private Limited Vs Narendra Kumar Goyal
Delhi High Court · (2025) 03 DEL CK 1102
Constitution of India, 1950 - Article 227
High Courts24 Mar 2025Disposed Of
M/S. Gurudutt Kailash Chand Sharma Vs Yashansh Construction Pvt. Ltd. & Ors
Delhi High Court · (2025) 03 DEL CK 1101
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 2(2), 2(14), 96, Order 7 Rule 11
High Courts24 Mar 2025Dismissed
Westend Green Farms Society Vs Kapil Kumaria & Anr
Delhi High Court · (2025) 03 DEL CK 1100
Code of Civil Procedure, 1908 - Order 7 Rule 11
High Courts24 Mar 2025Dismissed
Lt. Col. Shaji Joseph (Retd.) Vs Union Of India And Ors
Delhi High Court · (2025) 03 DEL CK 1097
Central Civil Services (Pension) Rules 1972 - Rule 48, 48A, 48A(1), 67, 67(1)
High Courts21 Mar 2025Disposed Of
Sunil Kumar Vs The State
Delhi High Court · (2025) 03 DEL CK 1944
Indian Succession Act, 1925-Section 278, 232(a)Hindu Succession Act, 1956-Section 8, 15(1)(a)