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Delhi High Court judgments, 2025

8,182 judgments · page 350 of 410

High Courts24 Mar 2025Disposed Of

Sanjeev Yadav Vs Seema

Delhi High Court · (2025) 03 DEL CK 1973

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11(d)Limitation Act, 1963-The Schedule
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High Courts24 Mar 2025Disposed Of

NHPC Ltd Vs V3S Infratech Ltd.

Delhi High Court · (2025) 03 DEL CK 1864

Arbitration & Conciliation Act, 1996-Section 34, 34(2), 34(3), proviso to Section 34(3), 33(1)(a)Limitation Act, 1963-Section 4Delhi High Court (Original Side) Rules, 2018
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High Courts24 Mar 2025Disposed Of

National Insurance Co. Ltd. Vs Md. Safat & Ors.

Delhi High Court · (2025) 03 DEL CK 1801

Employee’s Compensation Act, 1923-Section 2(g), 2(l), 3, 3(1), 3(2), 3(2A), 3(3), 4, 4(1), 4(1)(c)(ii), 4A, 4A(2), 4A(3), 4A(3)(a), 4A(3)(b), 4(c), 22, 39, Schedule I, III, IVMotor Vehicles Act, 1988-Section 147, 147(1), 147(1)(b)Reserve Bank of India Act, 1934-Second Schedule
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