COURT ARCHIVE

Delhi High Court judgments, 2025

8,182 judgments · page 354 of 410

High Courts20 Mar 2025Dismissed

Municipal Corporation Of Delhi Vs M/S Almass India

Delhi High Court · (2025) 03 DEL CK 1997

Delhi Municipal Corporation Act, 1957-Section 142Arbitration and Conciliation Act, 1996-Section 12, Seventh Schedule, 12(5), 11(5), 11(6)Arbitration and Conciliation (Amendment) Act, 2015 (3 of 2016)

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High Courts20 Mar 2025Dismissed

Municipal Corporation Of Delhi Vs M/S Almass India

Delhi High Court · (2025) 03 DEL CK 1996

Delhi Municipal Corporation Act, 1957-Section 142Arbitration and Conciliation Act, 1996-Section 12, 12(5), 11(5), 11(6), Seventh ScheduleSettlement Act, 1958-Section 33

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High Courts20 Mar 2025Dismissed

Commissioner Of Income Tax (Exemptions) Vs Indian Broadcasting Foundation

Delhi High Court · (2025) 03 DEL CK 1756

Income Tax Act, 1961-Section 260A, 11, 12, 11(5), 11(5)(vii), 13, 13(1)(d), 12A, 143(2), 142(1), 164(2)Companies Act, 1956-Section 25

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High Courts20 Mar 2025Allowed

Sarika Bhagat & Anr. Vs State (Govt Of NCT Of Delhi) & Anr.

Delhi High Court · (2025) 03 DEL CK 1725

CrPC-Section 482, 156(3), 200, 154(1), 154(3)IPC-Sections 420, 463, 468, 470, 471, 506, 120B, 34Constitution of India-Article 226

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High Courts20 Mar 2025Dismissed

Md.Ayaz Vs State Of Delhi

Delhi High Court · (2025) 03 DEL CK 1720

Criminal Procedure Code, 1973-Sections 397, 401, 161, 164Indian Penal Code, 1860-Sections 498A, 306, 302, 304, 107

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High Courts20 Mar 2025Dismissed

Divya Rastogi Vs The State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 03 DEL CK 1716

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Cr. P.C-Section 439IPC-Sections 420/408/467/468/471

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High Courts20 Mar 2025Disposed Of

Neeraj Kumar Uttam Vs Union Of India & Ors.

Delhi High Court · (2025) 03 DEL CK 1712

Constitution of India-Article 166CCS (Pension) Rules 1972-Rule 26(4)

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High Courts20 Mar 2025Disposed Of

Ms Shyam Indus Power Solutions Pvt Ltd Vs Principal Commissioner CGST Delhi North

Delhi High Court · (2025) 03 DEL CK 1705

Service Tax Rules, 1994-Rule 5AFinance Act, 1994-Section 73, 73(4B)Central Goods And Services Act, 2017-Section 73(1), 73(9), 73(10), 74, 174(2)

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High Courts20 Mar 2025Dismissed

Commissioner Of Income Tax (Exemptions) Vs Indian Broadcasting Foundation

Delhi High Court · (2025) 03 DEL CK 1096

Income Tax Act, 1961 - Section 11, 11(5), 11(5)(vii), 12, 12A, 13, 13(1)(d), 142(1), 143(2), 164(2), 260ACompanies Act, 1956 - Section 25

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High Courts20 Mar 2025Disposed Of

G S C Industries Vs North Delhi Municipal Corporation

Delhi High Court · (2025) 03 DEL CK 1095

Delhi Municipal Corporation Act, 1957 - Section 156(1)

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High Courts20 Mar 2025Disposed Of

Saleem Vs State (Nct Of Delhi)

Delhi High Court · (2025) 03 DEL CK 1094

Indian Penal Code, 1860 - Section 376(2)(g)

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High Courts20 Mar 2025Dismissed

Kanishk Sharma Vs State Of Nct Of Delhi & Anr

Delhi High Court · (2025) 03 DEL CK 1093

Code of Criminal Procedure, 1973 - Section 164Bharatiya Nyaya Sanhita, 2023 - Section 63, 65Indian Penal Code, 1860 - Section 90, 375, 376, 377

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High Courts20 Mar 2025Dismissed

Divya Rastogi Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 03 DEL CK 1090

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 408,420, 467, 468, 471

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High Courts20 Mar 2025Dismissed