High Courts12 Dec 2025

Rinku Vs State

Delhi High Court · (2025) 12 DEL CK 3058

IPC-Sections 354, 376, 506(1)POCSO-Sections 4, 6Cr.P.C.-Sections 164, 313, 428
High Courts12 Dec 2025Dismissed

State Vs Garibullah

Delhi High Court · (2025) 12 DEL CK 1791

Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 279, 304A
High Courts11 Dec 2025Allowed

Tahir Ali Vs The State (N.C.T. Of Delhi)

Delhi High Court · (2025) 12 DEL CK 3586

Indian Penal Code, 1860-Sections 376, 506, 376(2)(n), 323, 509, 375Code of Criminal Procedure, 1973-Sections 161, 164, 227, 228, 313Hindu Marriage Act-Section 13-B