High Courts11 Dec 2025Dismissed

State Vs Irshad Khan

Delhi High Court · (2025) 12 DEL CK 3476

Cr.P.C.-Section 378, 294, 313IPC-Section 304-A, 299, 300, 279, 337
High Courts11 Dec 2025Allowed

Jaivardhan Dhawan Vs Narcotics Control Bureau

Delhi High Court · (2025) 12 DEL CK 3471

Constitution of India-Articles 226, 227, 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 187, 187(3), 483, Chapter XXXVNarcotic Drugs and Psychotropic Substances Act, 1985-Section 36A(4), 67, 52A, 19, 24, 27A