High Courts12 Dec 2025Dismissed
Muslima Parveen Vs Delhi Subordinate Services Selection Board & Anr.
Delhi High Court · (2025) 12 DEL CK 3459
Constitution of India-Article 14, 15
COURT ARCHIVE
Delhi High Court judgments, 2025
8,597 judgments · page 30 of 430
High Courts12 Dec 2025Disposed Of
Krishna Murari Bangar Vs Central Bureau Of Investigation
Delhi High Court · (2025) 12 DEL CK 3458
Code of Criminal Procedure, 1973-Section 482, 397, 197Indian Penal Code, 1860-Section 120B, 420, 465, 467, 468, 471, 217, 218
High Courts12 Dec 2025Disposed Of
Mohd. Guddu Vs Ganga Devi & Anr.
Delhi High Court · (2025) 12 DEL CK 3449
Code of Civil Procedure, 1908-Section 96, Order VII Rule 10, XXXIX Rule 10, XII Rule 6Commercial Courts Act, 2015-Section 13(1A)Transfer of Property Act, 1882-Section 106
High Courts12 Dec 2025Dismissed
Saivan Vs State NCT Of Delhi & Anr
Delhi High Court · 2024 INSC 614
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 363, 366, 375, 376
High Courts12 Dec 2025Allowed
Paras Chauhan Vs The State Of NCT Of Delhi Through SHO PS IGI Airport
Delhi High Court · (2025) 12 DEL CK 3425
Arms Act, 1959-Section 25, 25(1)(a), 45(d)Arms Act, 1878-Section 19(1)(f)TADA Act-Section 5
High Courts12 Dec 2025Disposed Of
CDL Financial Services Pvt Ltd Vs Vijay Pal & Ors.
Delhi High Court · (2025) 12 DEL CK 3422
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(6A), 8, 7, 16, 37, 12(2)The 2015 Amendment Act
High Courts12 Dec 2025Dismissed
Rajeev Khanpuri & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 2663
Constitution of India-Article 226
High Courts12 Dec 2025
Delhi Airport Metro Express Private Limited Vs M/s Siemens Aktiengesellschaft & Anr.
Delhi High Court · (2025) 12 DEL CK 2658
Arbitration and Conciliation Act, 1996-Section 9, 34, 36Contempt of Courts Act, 1971Companies Act, 2013
High Courts12 Dec 2025Allowed
Arif Vs State NCT Of Delhi
Delhi High Court · (2025) 12 DEL CK 2657
Indian Penal Code, 1860-Sections 394, 397, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 84Code of Criminal Procedure, 2023-Section 82
High Courts12 Dec 2025Allowed
Vivek Kumar Vs State of NCT of Delhi
Delhi High Court · (2025) 12 DEL CK 2652
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20, 25, 29, 37, 37(1)(b)(ii)Constitution of India-Article 21
High Courts12 Dec 2025Dismissed
Union Of India Vs Ex Sgt Sandip Goyal
Delhi High Court · (2025) 12 DEL CK 2780
High Courts12 Dec 2025Dismissed
Union Of India Vs Ex Sub Ashok Kumar
Delhi High Court · (2025) 12 DEL CK 2779
High Courts12 Dec 2025Dismissed
Union Of India & Ors. Vs Ex Hav Pankaj Kumar Kaushik
Delhi High Court · (2025) 12 DEL CK 2778
High Courts12 Dec 2025Disposed Of
Sheetal Goyal Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 2776
Constitution of India-Article 227
High Courts12 Dec 2025Disposed Of
Nisha Malhotra & Anr. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 2773
High Courts12 Dec 2025Allowed
J Sivaram Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2025) 12 DEL CK 2771
Bharatiya Nyaya Sanhita, 2023-Sections 316(2)/318(4)/61(2)/3(5)Information Technology Act, 2000-Section 71Constitution of India-Article 21
High Courts12 Dec 2025Dismissed
Mr. Tarun Aggarwal Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 2769
Constitution of India-Article 226
High Courts12 Dec 2025Allowed
Prakash Kumar Gautam Vs State Of Gnct Of Delhi
Delhi High Court · (2025) 12 DEL CK 2762
Indian Penal Code, 1860-Sections 419, 420, 448, 465, 467, 468, 471, 120B
High Courts12 Dec 2025Dismissed
Dr. Saroj Bahl Vs Smt. Sushma Batra & Ors.
Delhi High Court · 2010 INSC 180
Civil Procedure Code, 1908-Order VII Rule 11Specific Relief Act, 1963-Section 34, 41J
High Courts12 Dec 2025Allowed
Neelesh Kumar Singh & Ors. Vs The State Govt Of Nct & Anr.
Delhi High Court · (2025) 12 DEL CK 2758
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482