High Courts12 Dec 2025Partly Allowed

Anil Vs State (NCT Of Delhi)

Delhi High Court · (2025) 12 DEL CK 3490

Code of Criminal Procedure, 1973-Section 374(2), 428, 313IPC-Section 332, 353, 307, 323Motor Vehicles Act-Section 184
High Courts12 Dec 2025Dismissed

Food Inspector Vs Arun Kumar & Anr.

Delhi High Court · (2025) 12 DEL CK 3489

CrPC-Section 377Prevention of Food Adulteration Act, 1954-Section 16(1)(a), 7, 16Food Safety and Standards Act, 2006-Section 52