High Courts12 Dec 2025Disposed Of
MSA Global LLC Oman Vs Engineering Projects India Ltd & Anr.
Delhi High Court · (2025) 12 DEL CK 2757
Arbitration and Conciliation Act, 1996-Sections 44, 46, 47, 49, 12, 12(1), 12(2), 20, 42, 34, 11(6), 37, 2(2), 9, 27, 37(1)(a), 37(3), Fifth ScheduleCode of Civil Procedure-Section 9, 11, 13, 13(a), 151, 16 to 19, Order VII Rule 11, XXIII Rule 1, XXXIX Rules 1 & 2, XXXIX Rule 4Rules of Arbitration of the International Chamber of Commerce, 2021-Article 11, 11(2), 13(1), 13(3), 14(1), 18(1), 37(2)