High Courts01 Apr 2025Allowed
S.C. Bajaj Vs State & Anr.
Delhi High Court · (2025) 04 DEL CK 1945
Negotiable Instruments Act, 1881-Section 138, 142, 139, 118Indian Evidence Act, 1872-Section 114(g), 114Income Tax Act, 1961-Section 269 SS
COURT ARCHIVE
Delhi High Court judgments, 2025
6,365 judgments · page 250 of 319
High Courts01 Apr 2025Disposed Of
Satish Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 1930
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 18 (3), 6
High Courts01 Apr 2025Allowed
Sanjay Banthiya Vs Jagbir Singh Malik @ J S Malik
Delhi High Court · (2025) 04 DEL CK 1912
Code of Criminal Procedure-Section 482, 200, 154, 190, 468, 468(2)Indian Penal Code, 1860-Section 500, 499, Explanation 4, 120B, 448, 406, 380, 384, 596, 418, 420, 468, 469, 471, 193, 182, 34, 211Evidence Act-Section 60
High Courts01 Apr 2025Disposed Of
Manisha Malik & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 1904
High Courts01 Apr 2025Disposed Of
Saroj Negi Vs Jagat Singh Negi
Delhi High Court · (2025) 04 DEL CK 1902
Guardians and Wards Act, 1980-Section 12
High Courts01 Apr 2025
M/s R.S. Infrawell India Pvt. Ltd. & Anr. Vs M/s Devvrat Impex Pvt. Ltd.
Delhi High Court · (2025) 04 DEL CK 1895
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528N.I. Act-Section 138Code of Criminal Procedure, 1973-Section 251, 311, 313
High Courts01 Apr 2025Disposed Of
Satish Prakash Singh Vs State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2025) 04 DEL CK 1886
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 354(A), 509
High Courts01 Apr 2025Dismissed
Union Of India & Ors. Vs Ex MWO Dinesh Prasad
Delhi High Court · (2025) 04 DEL CK 1869
High Courts01 Apr 2025Allowed
Ankit Khandelwal Vs Income Tax Officer & Ors.
Delhi High Court · (2025) 04 DEL CK 1803
Finance Act, 2021Income Tax Act, 1961-Section 147, 147 to 151, 148, 148/148A, 148A, 148A(b), 148A(d), 149(1), 149(1)(a), 143A(b)Constitution of India-Article 142
High Courts01 Apr 2025
Obinna Augustin Ndububa Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2025) 04 DEL CK 1800
Code of Criminal Procedure-Section 439BNSS-Section 483NDPS Act-Sections 21/25, 37, 37(1)(b)(ii)
High Courts01 Apr 2025Disposed Of
Nand Kishor Vs State & Anr.
Delhi High Court · (2025) 04 DEL CK 1796
Code of Criminal Procedure, 1973-Section 482, 293(4)(f), 311, 173(8), 53, 53A, 54Indian Penal Code, 1860-Section 307, 302, 34Indian Evidence Act, 1872-Section 45, 165
High Courts01 Apr 2025Partly Allowed
Harish Kumar Dua Vs Chairman-Cum Managing Director The New India Assurance Co. Ltd & Ors
Delhi High Court · (2025) 04 DEL CK 1794
Constitution of India-Article 226General Insurance Business [Nationalisation] Act, 1972-Section 17A
High Courts01 Apr 2025Dismissed
Mohd. Kasim Khan Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 1780
BNSS, 2023-Section 483NDPS Act-Section 21/29, 37Code of Criminal Procedure
High Courts01 Apr 2025Disposed Of
Aman @ Azad Vs State Of NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 1771
BNSS, 2023-Section 483, 528IPC-Sections 302, 307, 34, 411, 482Arms Act-Sections 25, 27, 54, 59
High Courts01 Apr 2025Disposed Of
Padma Tiwari Vs State
Delhi High Court · (2025) 04 DEL CK 1765
Code of Criminal Procedure, 1973-Section 439, 176, 161Indian Penal Code, 1860-Sections 302/34
High Courts01 Apr 2025Disposed Of
Rajni Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 1763
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 18(3), 6
High Courts01 Apr 2025Disposed Of
Billu Gurjar Vs Union Of India & Anr.
Delhi High Court · (2025) 04 DEL CK 1754
High Courts01 Apr 2025Disposed Of
Nitin Arora And Anr Vs Umesh Kumar Trehan
Delhi High Court · (2025) 04 DEL CK 0932
High Courts01 Apr 2025Disposed Of
Padma Tiwari Vs State
Delhi High Court · (2025) 04 DEL CK 0931
Code of Criminal Procedure 1973 - Section 161, 176, 439Indian Penal Code , 1860 - Section 34, 302
High Courts01 Apr 2025Disposed Of
Chhalimuddin Vs State Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0930
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 29, 37, 50, 55