High Courts02 Apr 2025Disposed Of
Ram Singh Saini Vs Staff Selection Commission & Ors.
Delhi High Court · (2025) 04 DEL CK 1759
COURT ARCHIVE
Delhi High Court judgments, 2025
6,368 judgments · page 248 of 319
High Courts02 Apr 2025Disposed Of
Delhi Transport Infrastructure Development Corporation Ltd Vs Mukesh Singh & Anr.
Delhi High Court · (2025) 04 DEL CK 1753
Rights of Persons With Disabilities Act, 2016-Section 2 (sub-sections (y) and (za))
High Courts02 Apr 2025Allowed
Manjit Singh @ Manjeet Singh @ Gulab Shera Vs State NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 1748
IPC-Section 419, 420, 34, 120B
High Courts02 Apr 2025Allowed
Mankind Pharma Limited Vs Preet Kamal Grewal & Anr.
Delhi High Court · (2025) 04 DEL CK 1746
Trade Marks Act of 1999-Section 57, 57(2), 11(1), 11(2), 2(1)(zg)
High Courts02 Apr 2025Dismissed
Monu @ Sandeep Vs State Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0936
Code of Criminal Procedure, 1973 - Section 167(2), 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 25, 29, 37, 41(2), 42, 42(1), 50, 55, 61, 85
High Courts02 Apr 2025Disposed Of
Mukesh Kumar Vs National Power Training Institute And Ors
Delhi High Court · (2025) 04 DEL CK 0935
Indian Penal Code , 1860 - Section 193, 228Rights of Persons with Disabilities Act, 1995 - Section 58, 59, 63, 195Rights of Persons with Disabilities Act, 2016 - Section 3, 20, 21, 44, 45, 46, 74, 75, 75(1)(b), 76, 76(1), 77, 77(2), 89, 102
High Courts02 Apr 2025Dismissed
Vandana Sharma & Ors Vs Union Of India & Ors
Delhi High Court · (2025) 04 DEL CK 0934
High Courts02 Apr 2025Disposed Of
Pawandeep Singh Suri And Anr Vs Sushil Juneja And Anr
Delhi High Court · (2025) 04 DEL CK 0929
Code of Civil Procedure, 1908 - Order 6 Rule 17
High Courts02 Apr 2025Disposed Of
Sh. Sailesh Gupta Vs Sh. Vikas Gupta & Ors
Delhi High Court · (2025) 04 DEL CK 0928
Specific Relief Act, 1963 - Section 6
High Courts02 Apr 2025Disposed Of
M S Golf International Vs M/s Karshivnik International Pvt Ltd
Delhi High Court · (2025) 04 DEL CK 0927
High Courts02 Apr 2025Allowed
Manjit Singh @ Manjeet Singh @Gulab Shera Vs State Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 0926
Indian Penal Code , 1860 - Section 34, 120B, 419, 420
High Courts02 Apr 2025Dismissed
Randeep Singh Vs State Nct Of Delhi Through Sho & Anr
Delhi High Court · (2025) 04 DEL CK 0925
Indian Penal Code , 1860 - Section 174A, 376, 377, 506
High Courts02 Apr 2025Dismissed
Moirangthem Anand Singh Vs National Investigation Agency (NIA)
Delhi High Court · (2025) 04 DEL CK 0924
Constitution of India, 1950 - Article 21Code of Criminal Procedure 1973 - Section 144, 267, 439Indian Penal Code , 1860 - Section 120B, 121A, 122, 170, 416, 419, 506
High Courts02 Apr 2025Dismissed
M/s CNR Exports Vs Mohd. Qadeer Prop. Of M/S Mehtab Export House
Delhi High Court · (2025) 04 DEL CK 0923
Code of Civil Procedure, 1908 - Order 41Commercial Courts Act, 2015 - Section 13(2)Evidence Act, 1872 - Section 65B
High Courts02 Apr 2025Dismissed
Deepak Kumar Singh Vs Union Of India & Ors
Delhi High Court · (2025) 04 DEL CK 0922
Constitution of India, 1950 - Article 226Indian Penal Code , 1860 - Section 302Arms Act, 1950 - Section 25, 27
High Courts02 Apr 2025Disposed Of
Delhi Transport Infrastructure Development Corporation Ltd Vs Mukesh Singh & Anr
Delhi High Court · (2025) 04 DEL CK 0908
Rights of Persons With Disabilities Act, 2016 - Section 2, 2(y), 2(za)
High Courts02 Apr 2025Disposed Of
Mankind Pharma Limited Vs Preet Kamal Grewal And Anr
Delhi High Court · (2025) 04 DEL CK 0907
Trade Marks Act of 1999 - Section 2(1)(zg), 11(1), 11(2), 57, 57(2)
High Courts01 Apr 2025Disposed Of
Salman Ahmad & Ors. Vs Govt Of NCT Of Delhi Labour Department & Anr.
Delhi High Court · (2025) 04 DEL CK 2075
Industrial Disputes Act, 1947-Section 33, 33(1)(a)
High Courts01 Apr 2025Allowed
Ravi Zhinga Vs Narcotics Control Bureau
Delhi High Court · (2025) 04 DEL CK 2074
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 20(b), 22(c), 23(c), 27A, 29, 67, 37, 19, 24, 42, 53, 2(xxiii), 2(xx), 37(1)(b)(ii)Indian Evidence Act, 1872-Section 65B, 25Code of Criminal Procedure, 1973-Section 436A
High Courts01 Apr 2025Allowed
Mike Anthony (In JC) Vs Narcotics Control Bureau
Delhi High Court · 2024 INSC 1045
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 2(xx), 2(xxiii), 8(c), 19, 22(c), 23(c), 24, 27-A, 29, 37, 37(1)(b)(ii), 52A, 67Code of Criminal Procedure, 1973Constitution of India-Article 21