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Delhi High Court judgments, 2025

6,368 judgments · page 249 of 319

High Courts01 Apr 2025Allowed

Manish Kumar Vs State Of NCT Delhi

Delhi High Court · (2025) 04 DEL CK 2055

Code of Criminal Procedure, 1973-Section 397, 401, 482, 386, 389, 391, 307, 379Indian Penal Code, 1860-Section 279, 304AMotor Vehicles Act, 1988-Section 133
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High Courts01 Apr 2025Disposed Of

Alka Kaushal Vs Gulshan Arora

Delhi High Court · (2025) 04 DEL CK 2049

Negotiable Instruments Act, 1881-Section 138, 47, 48, 118, 139Code of Criminal Procedure, 1973-Section 251, 311, 313, 397Indian Evidence Act, 1872-Section 114(g)
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High Courts01 Apr 2025Disposed Of

Chhalimuddin Vs State NCT Of Delhi

Delhi High Court · (2025) 04 DEL CK 1989

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 29, 37, 50, 55
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High Courts01 Apr 2025Disposed Of

Rakesh Kumar Vs Saraswati Devi

Delhi High Court · (2025) 04 DEL CK 1807

Constitution of India-Article 227Code of Civil Procedure, 1908-Section 16, 20, 21, 24, 24(1), 24(2), 24(5), Order 7 Rule 10, 7 Rule 11
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