COURT ARCHIVE

Delhi High Court judgments, 2025

6,365 judgments · page 252 of 319

High Courts28 Mar 2025Allowed

M/S Dhansamridhi Finance Pvt Ltd Vs Deputy Commissioner Of Income Tax Circle 7 (1) Delhi

Delhi High Court · (2025) 03 DEL CK 1754

Income Tax Act, 1961-Section 68, 116, 139(1), 143, 143(1), 143(3), 147, 148, 154, 154(1), 154(1)(a), 154(1A), 154(2)(a), 154(3), 154(4), 154(6), 154(7), 154(8), 155, 156, 186(4), 200A, 200A(1), 206CB, 206CB(1), 234A, 234B, 234C, 234DCode of Civil Procedure, 1908-Section 151

High Courts28 Mar 2025Disposed Of

Ashok Kumar Das & Anr. Vs Union Of India & Ors.

Delhi High Court · (2025) 03 DEL CK 1711

High Courts28 Mar 2025Dismissed

Surjeet Kaur Khurana Vs Sumitra Devi & Anr.

Delhi High Court · (2025) 03 DEL CK 1706

CPC-Section 47, Order XII Rule 6Indian Contract Act, 1872-Section 23Indian Stamps Act, 1899

High Courts28 Mar 2025Dismissed

Ved Prakash Aggarwal Vs Central Bureau Of Investigation

Delhi High Court · (2025) 03 DEL CK 1700

Code of Criminal Procedure, 1973-Section 482, 207Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

High Courts28 Mar 2025Disposed Of

Ashok Swain Vs Union Of India & Ors.

Delhi High Court · (2025) 03 DEL CK 1699

Citizenship Act, 1955-Section 2(ee), 7-A, 7-A(1), 7-A to 7-D, 7-B, 7-B(1), 7-D, 7-D(b), 7-D(d), 7-D(da), 7-D(e), 7-D(f), proviso to Section 7-D, 15, 15ACitizenship Rules, 2009-Rule 35(1), 35(2), 42Constitution of India-Part II, Articles 5 to 8, 11, 14, 19(1)(a), 19(1)(e), 21, 226

High Courts28 Mar 2025Dismissed

State Nct Of Delhi Vs Sandeep Dhingra & Ors

Delhi High Court · (2025) 03 DEL CK 1151

Code of Criminal Procedure 1973 - Section 378(4), 482Prevention of Food Adulteration Act, 1954 - Section 7, 16(1)(a), 20

High Courts28 Mar 2025Dismissed

Ved Prakash Aggarwal Vs Central Bureau Of Investigation

Delhi High Court · (2025) 03 DEL CK 1150

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure 1973 - Section 207, 482

High Courts28 Mar 2025Allowed

Shri Naveen Kumar Vs Smt Rekha Sharma

Delhi High Court · (2025) 03 DEL CK 1149

Delhi Rent Control Act, 1958 - Section 25B(8)

High Courts28 Mar 2025Disposed Of

M/s Pavan Metals Refiners Vs Union Of India & Anr

Delhi High Court · (2025) 03 DEL CK 1148

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 12(5), 21, 31(5), 43(1)

High Courts28 Mar 2025Disposed Of

Aakash Educational Services Limited Vs Sarthak Dutta

Delhi High Court · (2025) 03 DEL CK 1147

Arbitration and Conciliation Act, 1996 - Section 9, 11(5), 12

High Courts28 Mar 2025Disposed Of

Aakash Dwivedi Vs Smt Pooja Mishra

Delhi High Court · (2025) 03 DEL CK 1146

Hindu Minority & Guardianship Act, 1956 - Section 6, 6(a)Guardian and Wards Act, 1890 - Section 12

High Courts28 Mar 2025Dismissed

Commissioner Of Central Tax, Cgst Delhi South Vs M/s Government Official Welfare Organisation

Delhi High Court · (2025) 03 DEL CK 1145

Central Excise Act, 1944 - Section 35GCentral Goods and Service Tax Act, 2017 - Section 174Finance Act, 1994 - Section 654(89)

High Courts28 Mar 2025Dismissed

Vikas Chawla @ Vicky Vs State Nct Of Delhi

Delhi High Court · (2025) 03 DEL CK 1132

Constitution of India, 1950 - Article 21, 22(1), 22(5)Code of Criminal Procedure 1973 - Section 41A, 41A(1), 41(1)(b), 57, 90, 91, 160, 167, 173(2), 175, 209, 309, 397, 397(2), 401, 437, 439, 482Indian Penal Code ,1860 - Section 420, 468, 471

High Courts28 Mar 2025Dismissed

Karix Mobile Private Limited Vs Union Of India & Ors

Delhi High Court · (2025) 03 DEL CK 1131

Constitution of India, 1950 - Article 226

High Courts27 Mar 2025Disposed Of

State Bank Of India Vs Saurabh Garg & Ors.

Delhi High Court · (2025) 03 DEL CK 1968

Code of Civil Procedure, 1908-Section 115, Order XVI, XVI Rule 7(a)

High Courts27 Mar 2025Dismissed

Sh Vijai Pratap Singh Vs Delhi High Court, Through Registrar General & Anr.

Delhi High Court · (2025) 03 DEL CK 1894

Constitution of India-Article 226, 14, 19(1)(g), 21, 227, 235High Court of Delhi Designation of Senior Advocate Rules, 2024-Rule 9B, 9AHigh Court Rules & Orders-Chapter 6-L, Volume V

High Courts27 Mar 2025Dismissed

Roller Skating Federation Of India Vs Sanchit Bhandari & Anr.

Delhi High Court · (2025) 03 DEL CK 1885

High Courts27 Mar 2025Dismissed

S M Matloob Vs Asma Parveen & Ors.

Delhi High Court · (2025) 03 DEL CK 1877

Code of Criminal Procedure, 1973-Section 340, 195

High Courts27 Mar 2025Disposed Of

Mrs. Rani Kapoor & Ors. Vs M/S. Computer Systems & Mngt. Cons. Private Limited

Delhi High Court · 1999 INSC 385

Code of Civil Procedure, 1908-Order VIII Rule 1, VIII Rule 5(2), VIII Rule 9, VIII Rule 10, IX Rule 10, XII Rule 6Transfer of Property Act, 1882-Section 106Indian Evidence Act, 1872-Section 58

High Courts27 Mar 2025Allowed

Ajayaveer Vs State Through Sho P S Bawana

Delhi High Court · (2025) 03 DEL CK 1850

BNS-Section 105BNSS-Section 183CrPC-Section 161