High Courts27 Mar 2025Dismissed
Roller Skating Federation Of India Vs Sanchit Bhandari & Anr
Delhi High Court · (2025) 03 DEL CK 1134
COURT ARCHIVE
Delhi High Court judgments, 2025
6,365 judgments · page 254 of 319
High Courts27 Mar 2025Dismissed
Vijai Pratap Singh Vs Delhi High Court, Through Registrar General & Anr
Delhi High Court · (2025) 03 DEL CK 1133
Constitution of India, 1950 - Article 14, 19(1)(g), 21, 226, 227, 235Advocates Act, 1961 - Section 16Code of Civil Procedure, 1908 - Section 123
High Courts27 Mar 2025Dismissed
Bir Singh & Anr Vs Union Of India
Delhi High Court · (2025) 03 DEL CK 1129
Railways Act, 1989 - Section 123(b), 123(c), 124ARailway Claims Tribunal Act, 1987 - Section 23
High Courts27 Mar 2025Dismissed
S M Matloob Vs Asma Parveen & Ors
Delhi High Court · (2025) 03 DEL CK 1128
Code of Criminal Procedure, 1973 - Section 195, 340
High Courts27 Mar 2025Disposed Of
IVY Entertainment Private Limited Vs HR Pictures
Delhi High Court · (2025) 03 DEL CK 1127
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Commercial Courts Act, 2015 - Section 12ASpecific Relief Act, 1963 - Section 14
High Courts27 Mar 2025Partly Allowed
Raju Tiwari Vs State (Nct Of Delhi)
Delhi High Court · (2025) 03 DEL CK 1126
Code of Criminal Procedure, 1973 - Section 161, 313, 374(2)Indian Penal Code ,1860 - Section 34, 201, 300, 302, 304I, 304IIEvidence Act, 1872 - Section 27, 105, 145
High Courts27 Mar 2025Partly Allowed
Dalip Tripathi Vs State
Delhi High Court · (2025) 03 DEL CK 1125
Code of Criminal Procedure, 1973 - Section 161, 313, 374(2)Indian Penal Code ,1860 - Section 34, 201, 300, 302, 304I, 304IIEvidence Act, 1872 - Section 27, 105, 145
High Courts26 Mar 2025Allowed
Radhika Lall Vs State (NCT of Delhi)
Delhi High Court · (2025) 03 DEL CK 1950
Indian Succession Act, 1925-Section 278, 219, 375, 291, 241, 317(1), 317Hindu Succession Act, 1956
High Courts26 Mar 2025Disposed Of
Nitin Jain Vs Ansal Hi-Tech Townships Ltd
Delhi High Court · (2025) 03 DEL CK 1970
Companies Act, 1956-Section 433, 433(e)Negotiable Instruments Act, 1881
High Courts26 Mar 2025Dismissed
Sudhir Kumar Vs Chameli Devi
Delhi High Court · (2025) 03 DEL CK 1969
Code of Civil Procedure, 1908-Section 115, 151, Order I Rule 10(2), I Rule 10
High Courts26 Mar 2025Disposed Of
Shalender Chauhan Vs DCP Control Room & Ors.
Delhi High Court · (2025) 03 DEL CK 1967
Motor Vehicle Act, 1988-Section 173CPC-Order 41 Rule 27
High Courts26 Mar 2025Disposed Of
M/S Quantus Management System Pvt Ltd Through Director Mr Saurav Kumar Singh Vs Delhi Development Authority Through Assistant Director Land Sales Branch Residential
Delhi High Court · (2025) 03 DEL CK 1890
Constitution of India-Article 14
High Courts26 Mar 2025Disposed Of
Mr. Nathi Mal Gupta Vs Delhi Development Authority & Anr.
Delhi High Court · (2025) 03 DEL CK 1888
IPC-Section 34, 420Code of Criminal Procedure-Section 91
High Courts26 Mar 2025
DQS Certification India Pvt.Ltd. Vs ISACA Inc. & Ors.
Delhi High Court · (2025) 03 DEL CK 1879
Code of Civil Procedure-Order VII Rule 10, VII Rule 11, Section 151, 20, 20(c)Arbitration Act, 1940-Section 20Indian Contract Act, 1872-Section 23, 28
High Courts26 Mar 2025Disposed Of
Wannamo Marketing Private Limited Vs House Of Fitness Private Limited
Delhi High Court · (2025) 03 DEL CK 1866
Arbitration and Conciliation Act, 1996-Section 21, 12, IVth Schedule
High Courts26 Mar 2025Disposed Of
91 Springboard Business Hub Private Limited Vs Boston Institute Of Analytics Global Education Private Limited
Delhi High Court · (2025) 03 DEL CK 1863
Arbitration and Conciliation Act, 1996-Section 11, 12(2), IVth Schedule
High Courts26 Mar 2025Disposed Of
Anupam Kapur Vs State Of Nct Of Delhi
Delhi High Court · (2025) 03 DEL CK 1857
Indian Succession Act, 1925-Section 278
High Courts26 Mar 2025Disposed Of
Grow Money Capital Private Limited Vs Jumbo Finvest India Limited & Ors.
Delhi High Court · (2025) 03 DEL CK 1855
Companies Act, 1956Arbitration and Conciliation Act, 1996-Section 21, 12 (2)Indian Stamp Act, 1899
High Courts26 Mar 2025Allowed
Aamin Vs The State NCT Of Delhi
Delhi High Court · (2025) 03 DEL CK 1845
NDPS Act-Section 20
High Courts26 Mar 2025Allowed
Rana Pratap Singh Vs State Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 03 DEL CK 1842
IPC-Section 354POCSO Act-Section 10