Industrial Dispute Act, 1947-Section 10(1)(D), 10(2)(A), Second and Third SchedulesCompanies Act, 1956-Section 617Employees Provident Fund Act and Miscellaneous Provisions Act, 1952

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High Courts28 Apr 2025Disposed Of

Bhasin Construction Through Its Partner Shri Tarunjot Singh Vs Union Of India & Ors.

Delhi High Court · 2024 INSC 532

Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 12(2)

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High Courts28 Apr 2025Disposed Of

Smt. Anita Bhardwaj Through Her Attorney Ms. Rakhi Bhardwaj Vs M/s. Aircel Company Through Its Managing Director & Anr.

Delhi High Court · 2024 INSC 532

Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 12(2)

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High Courts28 Apr 2025

M/S Rhine Power Pvt. Ltd. Vs M/S Ramprestha Promoters And Developers Pvt. Ltd. & Ors.

Delhi High Court · (2025) 04 DEL CK 2246

Arbitration and Conciliation Act, 1996-Section 9, 21, 17Contempt of Courts Act, 1971-Section 19(1)The 1882 Act-Section 52

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High Courts28 Apr 2025

Mr. Akshay Panwar & Ors. Vs State (The NCT Of Delhi) & Anr.

Delhi High Court · (2025) 04 DEL CK 2239

IPC-Section 498A, 406, 34

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High Courts28 Apr 2025Disposed Of

Rajbala Vs Kaumudi Rani & Ors.

Delhi High Court · (2025) 04 DEL CK 2306

CPC-Order XXXVII

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High Courts28 Apr 2025Disposed Of

Anil Kumar Juneja & Anr. Vs M/s Kishan Construction

Delhi High Court · (2025) 04 DEL CK 2304

CPC-Order XVI Rule 3

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High Courts28 Apr 2025Disposed Of

Municipal Corporation Of Delhi & Ors. Vs Dr Shambhuji & Ors.

Delhi High Court · (2025) 04 DEL CK 2301

CPC-Order I Rule 10

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High Courts28 Apr 2025Disposed Of

Bimla Kapoor & Ors. Vs Sangita Bhutani & Anr.

Delhi High Court · (2025) 04 DEL CK 2297

CPC-Order XV-A, XV-A(1), XV-A(2)

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High Courts28 Apr 2025Disposed Of

Rishi Kumar Goel & Anr. Vs Mamta Rani

Delhi High Court · (2025) 04 DEL CK 2296

CPC-Order VII Rule 10, VII Rule 11Commercial Courts Act, 2015-Section 2(1)(c)(i)

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High Courts28 Apr 2025Disposed Of

Harish Sharma Vs Anil Chawla

Delhi High Court · (2025) 04 DEL CK 2294

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High Courts28 Apr 2025Dismissed

Harmukhi Jain Vs Madhu Bala Sawai

Delhi High Court · (2025) 04 DEL CK 2293

CPC-Order IX Rule 9, Section 151, IX Rule 4Constitution of India-Article 227

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High Courts28 Apr 2025Disposed Of

Saira Khan & Ors. Vs M/s National Insurance Co Ltd & Anr.

Delhi High Court · (2025) 04 DEL CK 2285

Employees Compensation Act, 1923-Section 30, 4B(3)(b), 22, 4A(3)(a), 4A(3)(b), 4A, 22-A, 11 (Explanation V), 4, sub-Section (2) to Section 4, 4A(3)Reserve Bank of India Act, 1934-Second ScheduleCPC-Order II Rule 2(3), 11 Rule 2(3)

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High Courts28 Apr 2025Allowed

Kunal Vs Union Of India

Delhi High Court · (2025) 04 DEL CK 2269

Railway Claims Tribunal Act, 1923-Section 23Railways Act, 1989-Section 124A, 123(c)(2)

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High Courts28 Apr 2025Disposed Of

Madan Mohan Sharma Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2025) 04 DEL CK 2255

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Indian Penal Code, 1860-Sections 420, 467, 468, 471

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High Courts28 Apr 2025Disposed Of

Hanuman @ Pandit Vs The State NCT Of Delhi

Delhi High Court · (2025) 04 DEL CK 2253

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Indian Penal Code, 1860-Section 342, 392, 397, 34, 120B, 411, 395Arms Act, 1959-Section 25, 27

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