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Delhi High Court judgments, 2025

6,493 judgments · page 209 of 325

High Courts02 May 2025Dismissed

Virender Kumar Vs Smt. Rekha Bhayana & Anr

Delhi High Court · (2025) 05 DEL CK 1601

Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Order XIII A, XII Rule 6, I Rule 10, VII Rule 11, Section 151, XXIII Rule 1, XXIII Rule 2, XIIIA, Rule 7, XV-A, XXXVII, XX Rule 12Limitation Act, 1963-Article 52, Section 3, 2(j), 14, 4 to 24
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High Courts02 May 2025Dismissed

Rakesh Verma Vs Mrs. Jasvinder Kaur Walia

Delhi High Court · (2025) 05 DEL CK 1584

Transfer of Property Act, 1882-Section 106, 111CPC-Order VIII Rule 10, XXXIX Rule 10, XII Rule 6, XIIIA Rule 2, XXXVIII Rule 5, XX Rule 12Commercial Courts Act, 2015
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High Courts02 May 2025Allowed

Nine Rivers Capital Limited Vs Gokul Patnaik & Anr.

Delhi High Court · (2025) 05 DEL CK 1578

Arbitration and Conciliation Act, 1996-Section 44, 47, 49, 48, 48(1), 48(1)(b), 48(1)(c), 48(2)(b), 2(1)(e), 9, 18, 24(3), 26, 34(2)(a)(iii), 75, 81Code of Civil Procedure, 1908-Order XXI, Section 151, XXI Rule 41(2)Indian Contract Act, 1872-Section 23
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