High Courts05 May 2025Dismissed
S C Gupta Vs Union Of India And Anr
Delhi High Court · (2025) 05 DEL CK 0817
Constitution of India, 1950 - Article 14, 21, 226, 300ACode of Civil Procedure, 1908 - Section 11, 141, Order 2 Rule 2
COURT ARCHIVE
Delhi High Court judgments, 2025
6,493 judgments · page 208 of 325
High Courts05 May 2025Dismissed
Mrs Daisy Rajpal Vs Sh Pukhraj Singh
Delhi High Court · (2025) 05 DEL CK 0816
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 7 Rule 1, Order 8 Rule 1
High Courts03 May 2025Disposed Of
Maharani Bagh Co-Operative House Building and Welfare Society Ltd. & Anr. Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 1624
High Courts03 May 2025
Lalit Sharma & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 1563
High Courts02 May 2025
Cepco Industries Private Limited Vs Tewari Restaurant Private Limited
Delhi High Court · (2025) 05 DEL CK 1623
Commercial Courts Act, 2015-Section 12-ACompanies Act, 2013-Section 454CPC-Order VII Rule 11 (d)
High Courts02 May 2025Disposed Of
Shruti Manav Sharma & Anr. Vs Sunaina Singh
Delhi High Court · (2025) 05 DEL CK 1622
Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11, XXXIX Rule 4, XXII
High Courts02 May 2025Dismissed
Attar Singh Vs Nitin Shokeen & Anr.
Delhi High Court · (2025) 05 DEL CK 1621
Code of Civil Procedure, 1908-Section 115, Order I Rule 10
High Courts02 May 2025Dismissed
East West Products Limited Vs Vijani Exim Evt Ltd & Ors.
Delhi High Court · (2025) 05 DEL CK 1604
Code of Civil Procedure, 1908-Section 115, Order XII Rule 6CrPC-Section 340
High Courts02 May 2025Dismissed
Shri Sube Singh Vs Delhi Transport Corporation
Delhi High Court · (2025) 05 DEL CK 1606
Constitution of India-Article 226
High Courts02 May 2025Allowed
Dr Donalds Promoters And Developers Pvt. Ltd. Vs Infer India
Delhi High Court · (2025) 05 DEL CK 1609
High Courts02 May 2025Allowed
Trilok Chand & Ors. Vs Bhagwat Prasad Rustagi & Ors.
Delhi High Court · (2025) 05 DEL CK 1611
High Courts02 May 2025Disposed Of
M/s. Emgreen Impex Limited Vs M/s. Ohm Pipes Private Limited
Delhi High Court · (2025) 05 DEL CK 1612
Arbitration and Conciliation Act, 1996-Section 8, 11(6)
High Courts02 May 2025Disposed Of
M/S Amloh Aggarwal Stores Vs M/S LSC Marketing India Pvt Ltd & Anr.
Delhi High Court · (2025) 05 DEL CK 1613
CPC-Order XIII-A
High Courts02 May 2025Disposed Of
Senator Wood Pvt. Ltd. Vs Babu Lal Patel & Anr.
Delhi High Court · (2025) 05 DEL CK 1614
CPC-Order XV-A, Section 114, XLVII
High Courts02 May 2025Disposed Of
Tejinder Singh Vs Beverely Singh
Delhi High Court · (2025) 05 DEL CK 1615
Hindu Adoption and Maintenance Act, 1956-Section 18
High Courts02 May 2025Disposed Of
Anil Vs State Of NCT Of Delhi
Delhi High Court · (2025) 05 DEL CK 1617
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 457, 380, 511
High Courts02 May 2025Allowed
Manish Kumar Sachar Vs U.O.I & Ors.
Delhi High Court · (2025) 05 DEL CK 1618
High Courts02 May 2025Disposed Of
Surender Kumar Jain Thr Ck Jain & Anr. Vs Deen Dayal Soni & Anr.
Delhi High Court · (2025) 05 DEL CK 1619
High Courts02 May 2025Disposed Of
Vishal Malik & Anr. Vs The State (Govt. Of Nct Delhi) & Anr.
Delhi High Court · (2025) 05 DEL CK 1627
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 125/3(5)
High Courts02 May 2025Dismissed
Union Of India & Ors. Vs Ex Jwo Vinay Rathee
Delhi High Court · (2025) 05 DEL CK 1620
Constitution of India-Article 226