COURT ARCHIVE

Delhi High Court judgments, 2025

6,377 judgments · page 213 of 319

High Courts28 Apr 2025Disposed Of

Pradeep Kumar Vs Union Of India And Anr

Delhi High Court · (2025) 04 DEL CK 1083

Payment of Gratuity Act, 1972 - Section 4(5), 4(6)Sashastra Seema Bal Act, 2007 - Section 21(a), 74(2)Sashastra Seema Bal Rules, 2009 - Rule 18, 21

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High Courts28 Apr 2025Dismissed

David Mwanza Vs Directorate Of Revenue Intelligence

Delhi High Court · (2025) 04 DEL CK 1082

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act 1985 - Section 19, 21, 23, 24, 27A, 29, 37, 50, 52ACustoms Act, 1962 - Section 102, 103

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High Courts25 Apr 2025Dismissed

Rajendra Prasad Tyagi Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 2148

Income Tax Act, 1961-Section 132Prevention of Corruption Act, 1988-Sections 13(1)(e), 13(2)Constitution of India-Article 226

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High Courts25 Apr 2025Disposed Of

Gulshan Kumar Gupta Vs Securities And Exchange Board Of India Through Chairman & Anr.

Delhi High Court · (2025) 04 DEL CK 2147

SEBI Act, 1992-Section 28ASEBI (Appointment of Administrator and Procedure for Refunding to the Investors) Regulations, 2018-Regulation 4

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High Courts25 Apr 2025Disposed Of

Dainik Tribune Vs Amit Suneja & Ors.

Delhi High Court · (2025) 04 DEL CK 2183

Press and Registration of Books Act, 1867

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High Courts25 Apr 2025Allowed

M/s. Modern Snacks Private Limited Vs Kamran Ghani & Anr.

Delhi High Court · (2025) 04 DEL CK 2177

Tribunals Reforms (Rationalization and Conditions of Service) Ordinance, 2021Companies Act, 1956Companies Act, 2013

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High Courts25 Apr 2025Allowed

Vineet Kapur Vs Registrar Of Trade Marks

Delhi High Court · (2025) 04 DEL CK 2195

Trade Marks Act, 1999-Section 91, 9, 2 (1)(m)Trade Marks Rules, 2017-Rule 156

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High Courts25 Apr 2025Dismissed

Delhi Development Authority Vs Raheja Developers Limited & Anr.

Delhi High Court · (2025) 04 DEL CK 2208

Electricity Act, 2003-Section 56(1)Constitution of India-Article 226

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High Courts25 Apr 2025Disposed Of

Ashwani Khatri Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 04 DEL CK 2251

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 308, 323, 34, 302

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High Courts25 Apr 2025Dismissed

Aabi Binju Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 2337

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High Courts25 Apr 2025Dismissed

Lt. Col. Shaji Joseph (Retd.) Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 2335

Central Civil Services (Pension) Rules-Rule 67

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High Courts25 Apr 2025Allowed

Alim Ahmad Vs Income Tax Officer Ward - 58(1) & Anr.

Delhi High Court · (2025) 04 DEL CK 2323

Income Tax Act, 1961-Section 143(2), 142(1)

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High Courts25 Apr 2025

Staff Selection Commission & Ors. Vs Sheetal Sharma

Delhi High Court · (2025) 04 DEL CK 2409

Delhi Police (Appointment and Recruitment) Rules, 1980-Appendix

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High Courts25 Apr 2025Dismissed

Govt Of NCT Of Delhi & Ors. Vs Durgesh Kumar

Delhi High Court · (2025) 04 DEL CK 2416

Right to Service Act, 2014-Schedule

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High Courts25 Apr 2025Dismissed

Sh. Rahul Khandooja Vs Kiran Khandooja

Delhi High Court · (2025) 04 DEL CK 2427

Family Courts Act, 1984-Section 19 (1)Hindu Marriage Act, 1955-Section 24, 13 (i-a), 13 (i-b)Minimum Wages Act, 1948

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High Courts25 Apr 2025Dismissed

Staff Selection Commission & Ors. Vs Gaurav Sharavat & Anr.

Delhi High Court · (2025) 04 DEL CK 2450

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High Courts25 Apr 2025Allowed

Mohd Athar Anjum Vs Assistant Commissioner Of Income Tax Central Circle 28, Delhi

Delhi High Court · (2025) 04 DEL CK 2368

Income Tax Act, 1961-Section 147, 139, 133A, 148A(b), 148, 149, 149(1), 149(1)(b), Explanation of Section 149, 148A(d), 149(1A)

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High Courts25 Apr 2025

Mukesh Gupta @ Mukesh Kumar Gupta Vs Central Bureau Of Investigation

Delhi High Court · (2025) 04 DEL CK 2122

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High Courts25 Apr 2025Dismissed

Union Of India & Ors. Vs Ex Wo Kishore Kumar Tomar

Delhi High Court · (2025) 04 DEL CK 2119

Constitution of India-Article 226

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High Courts25 Apr 2025Disposed Of

Chand Vs State NCT Of Delhi

Delhi High Court · (2025) 04 DEL CK 2115

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotics Drugs and Psychotropic Substances Act, 1985-Section 15, 18, 25, 29, 37, 42, 50, 55

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