High Courts19 Dec 2025Allowed
Moazzam Ali & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 2641
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A/406/34
COURT ARCHIVE
Delhi High Court judgments, 2025
8,597 judgments · page 16 of 430
High Courts19 Dec 2025Dismissed
Union Of India Through General Manager Northern Railway Vs Deepak Mehra
Delhi High Court · (2025) 12 DEL CK 2640
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123 (c), 124-A
High Courts19 Dec 2025Dismissed
Shekh Rafiq Vs State Of NCT Of Delhi
Delhi High Court · (2025) 12 DEL CK 2636
Code of Criminal Procedure, 1973-Section 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 302, 34
High Courts19 Dec 2025Allowed
Chetan Vats @ Chetan & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 2634
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34, 377, 354A
High Courts19 Dec 2025Dismissed
Govinder Singh Vs Tejinder Singh & Ors.
Delhi High Court · (2025) 12 DEL CK 2632
Benami Transactions (Prohibition) Act, 1988Foreign Exchange Regulation Act, 1973-Section 31Code of Civil Procedure, 1908-Order XXIII Rule 3, XXIII Rule 3A, Section 96(3), XLIII Rule 1A(2)
High Courts19 Dec 2025Allowed
Vicky & Ors. Vs The State (NCT Of Delhi) Through S.H.O. Jaitpur & Anr.
Delhi High Court · (2025) 12 DEL CK 2631
Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts19 Dec 2025Disposed Of
Lalit Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3205
CCS (Conduct) Rule, 1964-Rule 3(1)(i), (ii) and (iii)
High Courts19 Dec 2025Dismissed
Union Public Service Commission Vs Ujjawal Jasiwal & Ors.
Delhi High Court · (2025) 12 DEL CK 3203
High Courts19 Dec 2025Allowed
Fortis Healthcare Limited Vs Balaji Great Lotus Glory & Ors.
Delhi High Court · (2025) 12 DEL CK 3200
Code of Civil Procedure, 1908-Order XIII-A, VIII Rule 10, XIIIA Rule 3Arbitration and Conciliation Act, 1996-Section 9, 17Code of Criminal Procedure, 1973-Section 340
High Courts19 Dec 2025Dismissed
Kusum Vs Ashok Kumar Munna
Delhi High Court · (2025) 12 DEL CK 3197
Code of Civil Procedure, 1908-Order XLIII Rule 1(r), XXXIX Rules 1 & 2, Section 151
High Courts19 Dec 2025Allowed
Ajay Kumar Goyal Vs Sanjay Goyal Now Deceased Through Legal Heir Anju Goyal
Delhi High Court · (2025) 12 DEL CK 3192
Code of Civil Procedure, 1908-XLIII Rule 3, Order XXXIX Rule 1, XXXIX Rule 1 & 2
High Courts19 Dec 2025Dismissed
M/s Usha Jewellers Pvt Ltd Vs State Bank Of India
Delhi High Court · 2024 INSC 1046
Negotiable Instruments Act, 1881-Section 138, 142, 141, 118 and 139, 148Cr.P.C.-Section 251, 82
High Courts19 Dec 2025Disposed Of
Ram Bhajan Yadav Vs Delhi Transco Ltd & Anr.
Delhi High Court · (2025) 12 DEL CK 3189
High Courts19 Dec 2025
Mohd. Abid & Anr. Vs State
Delhi High Court · (2025) 12 DEL CK 3181
IPC-Section 376/34, 376D, 506, 506(I)POCSO-Section 4Cr.P.C.-Sections 161 and 164, 313, 428
High Courts19 Dec 2025
National Insurance Co. Ltd. Vs Geeta & Ors.
Delhi High Court · (2025) 12 DEL CK 3178
Motor Vehicles Act, 1988-Section 147
High Courts19 Dec 2025Disposed Of
Rekha Khaitan Vs Deputy Commissioner Of Income Tax Central Circle 19 Delhi
Delhi High Court · (2025) 12 DEL CK 3176
Income Tax Act, 1961-Section 132, 153A, 143(2), 142(1), 69B, 115BBE, 69A, 250, 143(3)Wealth Tax Act, 1957
High Courts19 Dec 2025Disposed Of
National Insurance Co. Ltd. Vs Vijay Shanker Mishra & Ors.
Delhi High Court · (2025) 12 DEL CK 3174
High Courts19 Dec 2025Allowed
Shekh Rafiq Vs State Of Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 1904
Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Code of Criminal Procedure, 1973- Section 439
High Courts19 Dec 2025Allowed
Vicky & Ors. Vs State (Nct Of Delhi) Through S.H.O. Jaitpur & Anr.
Delhi High Court · (2025) 12 DEL CK 1903
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A
High Courts19 Dec 2025Allowed
Moazzam Ali & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 12 DEL CK 1902
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A