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Delhi High Court judgments, 2025

8,597 judgments · page 15 of 430

High Courts20 Dec 2025Disposed Of

Prem Prakash Vs State

Delhi High Court · (2025) 12 DEL CK 1822

Code of Criminal Procedure, 1973- Section 164, 313, 374Protection of Children from Sexual Offences Act, 2012- Section 3(a), 4, 9(m), 10
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High Courts19 Dec 2025Allowed

Sachin Dev Duggal Vs Directorate Of Enforcement

Delhi High Court · (2025) 12 DEL CK 2623

Code of Criminal Procedure, 1973-Section 482, 70, 73, 71, 72, 76, 78, 204, 155, 82, 41, 90, 439, 167, 167(3), 164Indian Penal Code, 1860-Section 120B, 420, 174, 466, 467 (Part I)Prevention of Corruption Act, 1988-Section 13(2), 13(1)(d)
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High Courts19 Dec 2025Disposed Of

H Vs State Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 12 DEL CK 2618

Code of Criminal Procedure, 1973-Sections 397, 401, 482, 173(8), 177, 178, 179, 184, 212, 219, 220, 221, 223Indian Penal Code, 1860-Sections 34, 323, 376, 406, 498A, 506Dowry Prohibition Act, 1961-Sections 3, 4
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High Courts19 Dec 2025Disposed Of

Som Nath Vs State

Delhi High Court · (2025) 12 DEL CK 3039

Essential Commodities Act, 1955-Sections 3, 7, 10, 55
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High Courts19 Dec 2025Allowed

State Vs Anchit Jain

Delhi High Court · (2025) 12 DEL CK 2642

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 483(3), 84, 180, 183Code of Criminal Procedure, 1973-Section 482, 439(2)Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 20, 20(c), 21, 25, 27(A), 27A, 29, 37, 67
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