High Courts22 Dec 2025Disposed Of
Shailender Bansal & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2025) 12 DEL CK 1848
COURT ARCHIVE
Delhi High Court judgments, 2025
8,597 judgments · page 13 of 430
High Courts22 Dec 2025Allowed
K K Masih & Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 1865
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A
High Courts22 Dec 2025Allowed
Yogesh Kumar And Ors Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2025) 12 DEL CK 1864
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 354, 406, 498A
High Courts22 Dec 2025Allowed
Surjeet Singh & Anr. Vs State Of Nct Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 1863
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Bharatiya Nyaya Sanhita, 2023- Section 125(a), 289
High Courts22 Dec 2025Allowed
Hemant Kumar And Ors Vs State (Govt, Of Nct Of Delhi) And Anr
Delhi High Court · (2025) 12 DEL CK 1862
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A
High Courts22 Dec 2025Dismissed
Deepak Nagar Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2025) 12 DEL CK 1861
Constitution of India, 1950- Article 226Code of Criminal Procedure, 1973- Section 161, 164, 166A, 173(8), 174, 173(8), 482Indian Penal Code, 1860- Section 34, 302, 306, 323, 498A
High Courts22 Dec 2025Disposed Of
Harsh Kumar @ Honey Vs State (Govt Of Nct), Delhi
Delhi High Court · (2025) 12 DEL CK 1860
Indian Penal Code, 1860- Section 363, 376
High Courts22 Dec 2025Disposed Of
Gulzar Singh Vs State Govt Of Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 1859
Code of Criminal Procedure, 1973- Section 313, 428Indian Penal Code, 1860- Section 392, 394, 397Probation of Offenders Act, 1958- Section 4
High Courts22 Dec 2025Dismissed
Ajay Vs State (Govt. Of Nct Delhi)
Delhi High Court · (2025) 12 DEL CK 1858
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Bharatiya Nyaya Sanhita, 2023- Section 3(5), 61(2), 308(4), 351(3)Indaian Penal Code, 1860- Section 34, 120B, 149, 354, 354B, 387, 506
High Courts22 Dec 2025Allowed
M/s Dhawan Box Sheet Containers Pvt Ltd Vs National Insurance Company Ltd
Delhi High Court · (2025) 12 DEL CK 1857
Code of Civil Procedure, 1908- Section 151, Order 11 Rule 1(5)
High Courts22 Dec 2025Dismissed
State (Gnct Of Delhi) Vs Rakesh Sehrawat
Delhi High Court · (2025) 12 DEL CK 1856
Code of Criminal Procedure, 1973- Section 313, 378(1), 378(4)Indian Penal Code, 1860- Section 34, 308, 323, 427, 506
High Courts22 Dec 2025Dismissed
State (Nct) Of Delhi Vs Umesh Kumar
Delhi High Court · (2025) 12 DEL CK 1855
Code of Criminal Procedure, 1973- Section 161, 164, 313, 378(1)Indian Penal Code, 1860- Section 363, 366
High Courts22 Dec 2025Allowed
Rohit @ Aman Vs State Of Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 1854
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 442Bharatiya Nyaya Sanhita, 2023- Section 3(5), 109, 110, 115(2), 125, 126(2), 351(2)Arms Act, 1959- Section 25, 27
High Courts22 Dec 2025Dismissed
Union Of India And Ors Vs 696631 Ex Jwo Rakesh Kumar Gupta
Delhi High Court · (2025) 12 DEL CK 1853
High Courts22 Dec 2025Disposed Of
Meena Devi Vs Union Of India And Another
Delhi High Court · (2025) 12 DEL CK 1852
High Courts22 Dec 2025Allowed
Delhi Petrol Dealers Association Vs Bharat Petroleum Corporation Limited
Delhi High Court · (2025) 12 DEL CK 1851
Constitution of India, 1950- Article 12, 13, 14, 16, 19(1)(g), 19(2), 21, 47, 226Companies Act, 1956- Section 8
High Courts22 Dec 2025Disposed Of
Ex Cadet Jai Swarup Wal Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 1850
High Courts22 Dec 2025Allowed
Vitthal Maruti Pudalakatti Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 1849
Central Civil Services (Extraordinary Pension) Rules, 2023- Rule 4(2)(b)
High Courts22 Dec 2025Dismissed
Union Of India Vs Gp Capt Suresh Khanna
Delhi High Court · (2025) 12 DEL CK 1847
Code of Civil Procedure, 1908- Section 151Limitation Act, 1963- Section 5
High Courts22 Dec 2025Dismissed
J.P. Industries Vs Directorate General Of Health Services, Central Procurement Agency, Gnctd, And Anr
Delhi High Court · (2025) 12 DEL CK 1846
Constitution of India, 1950- Article 226