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Delhi High Court judgments, 2025

8,597 judgments · page 14 of 430

High Courts22 Dec 2025Allowed

Surendra Ram Vs State (Govt Of N.C.T Delhi)

Delhi High Court · (2025) 12 DEL CK 1844

Code of Criminal Procedure, 1973- Section 164, 313, 374Indian Penal Code, 1860- Section 376, 506Protection of Children from Sexual Offences Act, 2012- Section 4, 29
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High Courts22 Dec 2025Disposed Of

Sawan Dabas Vs State Nct Of Delhi

Delhi High Court · (2025) 12 DEL CK 1843

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Indian Penal Code, 1860- Section 302, 365Evidence Act, 1872- Section 25
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High Courts20 Dec 2025

Mahanand Sharma Vs Central Bureau Of Investigation

Delhi High Court · (2025) 12 DEL CK 2349

Bharatiya Nagrik Suraksha Sanhita, 2023-Section 430Code of Criminal Procedure, 1973-Section 389, 196, 196(2), 313, 315, 315(1)Indian Penal Code, 1860-Sections 120-B, 120B, 420, 468, 471, 406, 161
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High Courts20 Dec 2025Dismissed

Sachin @ Atul Vs State

Delhi High Court · (2025) 12 DEL CK 1836

Code of Criminal Procedure, 1973- Section 313, 374(2), 428Indian Penal Code, 1860- Section34, 392, 394, 397, 411
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High Courts20 Dec 2025Allowed

Sachin Bajpai Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 1835

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 94, 179, 180, 528Bharatiya Nyaya Sanhita, 2023- Section 43, 61(2), 318(4), 319Information Technology Act 2000- Section 66, 66B, 66C, 66D
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High Courts20 Dec 2025Dismissed

Sandeep Kumar Dahiya Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 1834

Constitution of India, 1950- Article 17, 226Code of Criminal Procedure, 1973- Section 155(2), 161, 164, 173, 173(2), 190(1)(b), 197, 204, 397, 401, 482Indian Penal Code, 1860- Section 34, 109, 240, 246, 308, 341, 354, 427, 451, 506, 506(II), 509
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High Courts20 Dec 2025Dismissed

Manju Singh Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 1833

Constitution of India, 1950- Article 17, 226Code of Criminal Procedure, 1973- Section 155(2), 161, 164, 173, 173(2), 190(1)(b), 197, 204, 397, 401, 482Indian Penal Code, 1860- Section 34, 109, 240, 246, 308, 341, 354, 427, 451, 506, 506(II), 509
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High Courts20 Dec 2025Dismissed

SK Singh Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 1832

Constitution of India, 1950- Article 17, 226Code of Criminal Procedure, 1973- Section 155(2), 161, 164, 173, 173(2), 190(1)(b), 197, 204, 397, 401, 482Indian Penal Code, 1860- Section 34, 109, 240, 246, 308, 341, 354, 427, 451, 506, 506(II), 509
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