COURT ARCHIVE

Delhi High Court judgments, 2025

8,597 judgments · page 18 of 430

High Courts18 Dec 2025

Pankaj Gupta Vs Land Acquisition Collector (North) & Anr.

Delhi High Court · (2025) 12 DEL CK 2637

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act of 2013-Section 24(2)Land Acquisition Act, 1894-Section 4, 6, 31(1)Transfer of Property Act, 1882-Section 54

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High Courts18 Dec 2025

Rajesh Gupta Vs Asha & Anr.

Delhi High Court · (2025) 12 DEL CK 2635

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High Courts18 Dec 2025Disposed Of

Satnam Singh Vs The State (Govt. Of NCT Of Delhi)

Delhi High Court · (2025) 12 DEL CK 2633

Constitution of India-Article 226B.N.S.S., 2023-Section 528

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High Courts18 Dec 2025Dismissed

Arya Orphanage Through Its President Sh Sudhir Kumar Gupta Vs Mukti Dutta & Ors.

Delhi High Court · (2025) 12 DEL CK 2629

Code of Civil Procedure, 1908-Order VII Rule 11, XII Rule 1A, XXIII Rule 1Indian Succession Act, 1925-Section 263

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High Courts18 Dec 2025Disposed Of

Mohammad Khadim Khan Vs The Commissioner Of Custom & Ors.

Delhi High Court · (2025) 12 DEL CK 2628

Constitution of India-Articles 226, 227Customs Act, 1962-Section 110, 110(1), 110(2), 110A, 124

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High Courts18 Dec 2025Dismissed

Dakshinii Delhi Dharmik Ramlila Samiti (Regd.) Vs Sports Authority Of India (SAI) & Ors.

Delhi High Court · (2025) 12 DEL CK 2627

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High Courts18 Dec 2025Disposed Of

Ramdiya Verma Vs Commissioner Of Customs New Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 3214

Constitution of India-Article 226Baggage Rules, 2016Customs Act, 1962-Section 111, 125, 125(3), 112(a), 112(b), 108

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High Courts18 Dec 2025Disposed Of

Yash Malviya Vs Union Public Service Commission & Ors.

Delhi High Court · (2025) 12 DEL CK 3213

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High Courts18 Dec 2025Disposed Of

M/s Davinder Chicken Centre Vs Sales Tax Officer/Class II STO, DGST & Anr.

Delhi High Court · (2025) 12 DEL CK 3210

Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 168-A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts18 Dec 2025Dismissed

Anil Varma & Ors. Vs Roopa Khanna

Delhi High Court · (2025) 12 DEL CK 3207

Code of Civil Procedure, 1908-Section 151, Order XXI Rule 66Delhi High Court Rules

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High Courts18 Dec 2025Disposed Of

Ranvir Sra Vs Commissioner Of Customs

Delhi High Court · (2025) 12 DEL CK 3206

Constitution of India-Articles 226, 227Customs Act, 1962-Section 77Baggage Rules, 2016-Rules 3, 4

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High Courts18 Dec 2025Dismissed

Tej Singh No 10135455F Hav Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3204

Constitution of India-Article 226

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High Courts18 Dec 2025Disposed Of

Mohammad Arif Vs Commissioner Of Customs

Delhi High Court · (2025) 12 DEL CK 3202

Constitution of India-Article 226Customs Act, 1962-Section 110, 110(1), 110(2), First proviso to Sub-section (2) of Section 110, Second proviso to Section 110(2), 110A, 124, Clause (a) of Section 124

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High Courts18 Dec 2025Disposed Of

Zubaida Aziz Through SPA Parvez Malik Vs The Commissioner Of Custom

Delhi High Court · (2025) 12 DEL CK 3201

Constitution of India-Article 226, 227

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High Courts18 Dec 2025Disposed Of

Pawan Sharma Vs The Commissioner Of Customs

Delhi High Court · (2025) 12 DEL CK 3199

Constitution of India-Article 226

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High Courts18 Dec 2025Disposed Of

Jangbir Singh Vs Commissioner Of Customs

Delhi High Court · (2025) 12 DEL CK 3198

Constitution of India-Articles 226, 227Customs Act, 1962-Sections 111(d), 111(j), 111(m), 112(a), 112(b), 125Baggage Rules, 2016

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High Courts18 Dec 2025Dismissed

Miss Rubina Sultan Vs Mohd Shafi & Anr.

Delhi High Court · (2025) 12 DEL CK 3196

Delhi Rent Control Act, 1958-Section 25-B, 25-B(2), 25-B(4), 25-B(8), 14(1)(e), Third ScheduleCode of Civil Procedure, 1908-Order VI, VII Rule 11, X, XXXII, XXXII Rule 2, XXXII Rule 4, XXXII Rule 15Delhi Rent Control Rules, 1959-Rule 23

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High Courts18 Dec 2025Disposed Of