High Courts26 Sept 2025Dismissed
North Delhi Municipal Corporation Vs Workmen
Delhi High Court · (2025) 09 DEL CK 1506
Delhi High Court RulesLimitation Act-Section 3, 5
COURT ARCHIVE
Delhi High Court judgments, 2025
6,957 judgments · page 149 of 348
High Courts26 Sept 2025Dismissed
State Of NCT Of Delhi Vs Tauhid Khan @ Shahid @ Lamba & Ors.
Delhi High Court · (2025) 09 DEL CK 1507
Narcotic Drugs Psychotropic Substance Act (NDPS Act)-Section 21(c), 25A, 29, 35, 42, 42(1), 42(2), 50, 54, 57Code of Criminal Procedure, 1973-Section 91, 100, 313, 378Indian Evidence Act, 1872-Section 27, 65B
High Courts26 Sept 2025Disposed Of
Boang Technology Pvt Ltd Vs Assistant Commissioner Of Income Tax, Central Circle 30, Delhi
Delhi High Court · (2025) 09 DEL CK 1511
Income-tax Act, 1961-Section 226(3)
High Courts26 Sept 2025Disposed Of
Helsinn Healthcare SA & Anr. Vs Hetero Healthcare Limited
Delhi High Court · (2025) 09 DEL CK 1513
Code of Civil Procedure, 1908-Section 151Delhi High Court (Original Side) Rules, 2018-Rule 5 of Chapter VIILimitation Act, 1963-Section 5
High Courts26 Sept 2025Disposed Of
Union Of India & Ors. Vs Ex Nk Macp Hav M Krishna Moorthy
Delhi High Court · (2025) 09 DEL CK 1517
Constitution of India-Article 226
High Courts26 Sept 2025
Xero Degrees Vs M/s Frankart Global Private Limited & Ors.
Delhi High Court · (2025) 09 DEL CK 1486
Code of Civil Procedure, 1908-Section 151, Order XI Rule 1(1)(c)(ii), XI Rule 1(4), XI Rule 1(5), XIII Rule 2Commercial Courts Act, 2015-Order XI Rule 1(5)
High Courts26 Sept 2025Allowed
Nashrah Vs Jamia Millia Islamia & Ors.
Delhi High Court · (2025) 09 DEL CK 1491
High Courts26 Sept 2025Allowed
Dheeraj Gupta & Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1588
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34, 354, 377Code of Criminal Procedure-Section 482
High Courts26 Sept 2025
Sandeep Kaushik Vs Mukesh Kumar
Delhi High Court · (2025) 09 DEL CK 1498
Code of Criminal Procedure, 1973-Section 372, 374, 378, 2(wa), 200Negotiable Instruments Act, 1881-Section 138
High Courts26 Sept 2025Disposed Of
Ashish Sharma Vs MCD & Anr.
Delhi High Court · (2025) 09 DEL CK 1585
High Courts26 Sept 2025Allowed
Amit Taak & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 09 DEL CK 0721
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482
High Courts26 Sept 2025Allowed
Bala Sharma Ors Vs State (Gnct Of Delhi) & Anr
Delhi High Court · (2025) 09 DEL CK 0720
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471
High Courts26 Sept 2025Allowed
Randeep Singh Vs State Of Nct Of Delhi
Delhi High Court · (2025) 09 DEL CK 0719
Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(b), 483Code of Criminal Procedure, 1973 - Section 41A, 82, 156(3), 161, 439
High Courts26 Sept 2025Disposed Of
Director General Vs Sanjeev Kumar
Delhi High Court · (2025) 09 DEL CK 0718
Constitution of India, 1950 - Article 226, 227Central Civil Services (Classification, Control and Appeal) Rules, 1965 - Rule 14
High Courts26 Sept 2025Disposed Of
Rachna Badhwar & Ors Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 09 DEL CK 0717
High Courts26 Sept 2025Disposed Of
Subhashini Dewan Vs Deputy Commissioner Mcd & Ors
Delhi High Court · (2025) 09 DEL CK 0716
High Courts26 Sept 2025Disposed Of
Dayal Kumar Nandi & Ors Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2025) 09 DEL CK 0715
Constitution of India, 1950 - Article 226
High Courts26 Sept 2025Disposed Of
Sallauddin Vs State Nct Of Delhi
Delhi High Court · (2025) 09 DEL CK 0714
Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439
High Courts26 Sept 2025Dismissed
State Of Delhi Vs Shyam & Anr
Delhi High Court · (2025) 09 DEL CK 0713
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 34, 308, 323, 325
High Courts26 Sept 2025Disposed Of
Crocs Inc Vs Registrar Of Trademarks New Delhi & Anr
Delhi High Court · (2025) 09 DEL CK 0712
Trade Marks Act, 1999 - Section 9, 11(1)(b), 47, 57